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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Sikkim - Subsection

Section 34(3) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(3)The Government may, by notification, declare any tree or species of trees to be reserved from the date fixed in such notification in such forest or land.