Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 23 in BIHAR SPORTS UNIVERSITY ACT, 2021 23. The Board of Affiliation.— (i)The Board of Affiliation shall be responsible for affiliating Institutions to the University;(ii)The constitution of the Board of Affiliation, the term of office of its members and its functions shall be prescribed by the Statutes.
