Madhya Pradesh High Court
Kantilal vs Yogendra Dubey on 29 August, 2018
1 FA-1321-2018 The High Court Of Madhya Pradesh FA-1321-2018 (KANTILAL Vs YOGENDRA DUBEY) 2 Indore, Dated : 29-08-2018 None present for the appellant. List after four weeks.
(PRAKASH SHRIVASTAVA) JUDGE Digitally signed by REENA DAS Date: 2018.08.30 12:11:23 +05'30' das