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Himachal Pradesh High Court

Between vs State Of Himachal Pradesh on 7 July, 2022

Bench: Tarlok Singh Chauhan, Jyotsna Rewal Dua

                           1


IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA

            ON THE   7th DAY OF JULY, 2022

                      BEFORE




                                                    .

    HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN





                           &

     HON'BLE MS. JUSTICE JYOTSNA REWAL DUA





 CIVIL WRIT PETITION NO. 6460 OF 2021 & CONNECTED

                  r            MATTERS

 1. CWP NO. 6460 OF 2021

 Between:


    HFCL LIMITED, REGISTERED
    OFFICE     8    ELECTRONICS
    COMPLEX,       CHAMBAGHAT,




    TEHSIL AND DISTRICT SOLAN,
    H.P. AND HAVING ITS HEAD





    OFFICE AT GREATER KAILASH­
    II, MASJID MOTH, NEW DELHI­
    110048, THROUGH ITS PLANT





    HEAD SH. ANUJ KUMAR JAIN




                                   ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                        2




                                                    .
               ...PETITIONER





(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH





  MR. KARUN NEGI, ADVOCATE)

    AND





1. STATE OF HIMACHAL PRADESH
   THROUGH        ITS     CHIEF
   SECRETARY        TO      THE
   GOVERNMENT OF HIMACHAL

   PRADESH SHIMLA­171002.

2. PRESIDING            OFFICER
   INDUSTRIAL   TRIBUNAL    CUM
   LABOUR     COURT,    JUDICIAL
   COURT COMPLEX CHAKKAR,



   SHIMLA, H.P.
3. OM PRAKASH SON OF SH. LEELA
   DUTT SHARMA, RESIDENT OF




   VILLAGE HATHOON, TEHSIL AND





   POST    OFFICE    KANDAGHAT,
   DISTRICT SOLAN, HIMACHAL
   PRADESH.





                                   ...RESPONDENTS




                                   ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                           3


    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)

    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT




                                                    .
    NO. 3)





    2. CWP 6501 OF 2021





Between:

     HFCL LIMITED, REGISTERED




     OFFICE     8    ELECTRONICS
     COMPLEX,       CHAMBAGHAT,
     TEHSIL AND DISTRICT SOLAN,
     H.P. AND HAVING ITS HEAD

     OFFICE AT GREATER KAILASH­

     II, MASJID MOTH, NEW DELHI­
     110048, THROUGH ITS PLANT
     HEAD SH. ANUJ KUMAR JAIN



                    ...PETITIONER




     (BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH





      MR. KARUN NEGI, ADVOCATE)

    AND





      1.  STATE  OF   HIMACHAL
      PRADESH   THROUGH      ITS
      CHIEF SECRETARY TO THE
      GOVERNMENT OF HIMACHAL
      PRADESH SHIMLA­171002.




                                   ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                          4


      2.   PRESIDING     OFFICER
      INDUSTRIAL TRIBUNAL CUM
      LABOUR COURT, JUDICIAL
      COURT COMPLEX CHAKKAR,
      SHIMLA, H.P.




                                                     .
      3. HARINDER KUMAR SON OF





      SH. NEK RAM RESIDENT OF
      VILLAGE     KALOG,    P.O.&





      TEHSIL KANDAGHAT, DISTT.
      SOLAN, HIMACHAL PRADESH­
      173215





                                    ...RESPONDENTS


    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE

    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,

    FOR R­1 & 2.)

    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT


    NO. 3)

    3. CWP NO. 6502 OF 2021




Between:





    HFCL LIMITED, REGISTERED
    OFFICE     8    ELECTRONICS





    COMPLEX,       CHAMBAGHAT,
    TEHSIL AND DISTRICT SOLAN,
    H.P. AND HAVING ITS HEAD
    OFFICE AT GREATER KAILASH­
    II, MASJID MOTH, NEW DELHI­
    110048, THROUGH ITS PLANT




                                    ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                          5


     HEAD SH. ANUJ KUMAR JAIN




                                                      .

                ...PETITIONER





(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
  MR. KARUN NEGI, ADVOCATE)

    AND




      1.  STATE     OF  HIMACHAL
      PRADESH      THROUGH     ITS
      CHIEF SECRETARY TO THE

      GOVERNMENT OF HIMACHAL

      PRADESH SHIMLA­171002.
      2.   PRESIDING     OFFICER
      INDUSTRIAL TRIBUNAL CUM
      LABOUR COURT, JUDICIAL



      COURT COMPLEX CHAKKAR,
      SHIMLA, H.P.
      3. MR. DEV DUTT SHARMA,




      S/O    SH.   B.D.  SHARMA,





      RESIDENT      OF    VILLAGE
      TIKKAR,    P.O.   SALOGRA,
      DISTT.   SOLAN,   HIMACHAL





      PRADESH­PIN CODE 173214.

                                     ...RESPONDENTS




                                     ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                          6


    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)

    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT




                                                    .
    NO. 3)





    4. CWP NO. 6518 OF 2021





Between:

     HFCL LIMITED, REGISTERED




     OFFICE     8    ELECTRONICS
     COMPLEX,       CHAMBAGHAT,
     TEHSIL AND DISTRICT SOLAN,
     H.P. AND HAVING ITS HEAD

     OFFICE AT GREATER KAILASH­

     II, MASJID MOTH, NEW DELHI­
     110048, THROUGH ITS PLANT
     HEAD SH. ANUJ KUMAR JAIN



                 ...PETITIONER




(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH





  MR. KARUN NEGI, ADVOCATE)

    AND





      1.STATE   OF    HIMACHAL
      PRADESH   THROUGH      ITS
      CHIEF SECRETARY TO THE
      GOVERNMENT OF HIMACHAL
      PRADESH SHIMLA­171002.




                                   ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                          7


      2.    PRESIDING   OFFICER
      INDUSTRIAL TRIBUNAL CUM
      LABOUR COURT, JUDICIAL
      COURT COMPLEX CHAKKAR,
      SHIMLA, H.P.




                                                    .
      3.   MR.    MANOJ   KUMAR





      PANWAR, S/O SHRI KRISHAN
      CHAND    PANWAR,   VILLAGE





      BHAJOLU, P.O. JOBRI TEHSIL
      ARKI,             DISTRICT
      SOLAN,HIMACHAL PRADESH,
      PIN 173221.


                  r      to        ...RESPONDENTS


    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE

    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)


    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
    NO. 3)




    5. CWP NO. 6565 OF 2021





Between:

    HFCL LIMITED, REGISTERED





    OFFICE     8    ELECTRONICS
    COMPLEX,       CHAMBAGHAT,
    TEHSIL AND DISTRICT SOLAN,
    H.P. AND HAVING ITS HEAD
    OFFICE AT GREATER KAILASH­
    II, MASJID MOTH, NEW DELHI­




                                   ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                         8


     110048, THROUGH ITS PLANT
     HEAD SH. ANUJ KUMAR JAIN


                ...PETITIONER




                                                     .

(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
  MR. KARUN NEGI, ADVOCATE)





    AND

      1.  STATE     OF  HIMACHAL





      PRADESH      THROUGH    ITS
      CHIEF SECRETARY TO THE
      GOVERNMENT OF HIMACHAL
      PRADESH SHIMLA­171002.

      2.    PRESIDING    OFFICER

      INDUSTRIAL TRIBUNAL CUM
      LABOUR COURT, JUDICIAL
      COURT COMPLEX CHAKKAR,
      SHIMLA, H.P.



      3.   INDU    SHARMA    W/O
      RANJEET    SINGH   THAKUR,
      OPPOSITE HFCL WIRELINE




      DIVISION WARD NO. 4, BASAL





      ROAD          CHAAMBAGHAT,
      SOLAN, HIMACHAL PRADESH­
      173213





                                    ...RESPONDENTS


    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)




                                    ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                          9



    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
    NO. 3)

    6. CWP NO. 6574 OF 2021




                                                    .

Between:





     HFCL LIMITED, REGISTERED
     OFFICE     8    ELECTRONICS
     COMPLEX,       CHAMBAGHAT,
     TEHSIL AND DISTRICT SOLAN,




     H.P. AND HAVING ITS HEAD
     OFFICE AT GREATER KAILASH­
     II, MASJID MOTH, NEW DELHI­
     110048, THROUGH ITS PLANT

     HEAD SH. ANUJ KUMAR JAIN


                 ...PETITIONER



(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
  MR. KARUN NEGI, ADVOCATE)




    AND





      1.  STATE    OF HIMACHAL
      PRADESH     THROUGH    ITS





      CHIEF SECRETARY TO THE
      GOVERNMENT OF HIMACHAL
      PRADESH SHIMLA­171002.
      2.PRESIDING       OFFICER
      INDUSTRIAL TRIBUNAL CUM
      LABOUR COURT, JUDICIAL




                                   ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                           10


      COURT COMPLEX CHAKKAR,
      SHIMLA, H.P.
      3. MS. RITU KUMARI, W/O SH.
      DAMODER, C/O SH. TEK
      BHADUR,     VPO     SAPROON,




                                                      .
      GTEH     &   DISTT.   SOLAN,





      HIMACHAL PRADESH.





                                     ...RESPONDENTS


    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE




    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)

    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT

    NO. 3)

    7. CWP 6575 OF 2021


Between:

    HFCL LIMITED, REGISTERED




    OFFICE     8    ELECTRONICS
    COMPLEX,       CHAMBAGHAT,





    TEHSIL AND DISTRICT SOLAN,
    H.P. AND HAVING ITS HEAD
    OFFICE AT GREATER KAILASH­





    II, MASJID MOTH, NEW DELHI­
    110048, THROUGH ITS PLANT
    HEAD SH. ANUJ KUMAR JAIN




                                     ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                         11




                                                     .
                ...PETITIONER





(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH





  MR. KARUN NEGI, ADVOCATE)

    AND





      1.   STATE    OF HIMACHAL
      PRADESH      THROUGH    ITS
      CHIEF SECRETARY TO THE
      GOVERNMENT OF HIMACHAL

      PRADESH SHIMLA­171002.

      2.PRESIDING        OFFICER
      INDUSTRIAL TRIBUNAL CUM
      LABOUR COURT, JUDICIAL
      COURT COMPLEX CHAKKAR,



      SHIMLA, H.P.
      3. ISHWAR DUTT S/O SH.D.D.
      SHARMA GEETA NIWAS, NEAR




      TAR FACTORY, P.O. SAPROON,





      SOLAN, HIMACHAL PRADESH­
      173211.





                                    ...RESPONDENTS


    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)




                                    ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                          12



    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
    NO. 3)

    8. CWP NO. 6665 OF 2021




                                                    .

Between:





     HFCL LIMITED, REGISTERED
     OFFICE     8    ELECTRONICS
     COMPLEX,       CHAMBAGHAT,
     TEHSIL AND DISTRICT SOLAN,




     H.P. AND HAVING ITS HEAD
     OFFICE AT GREATER KAILASH­
     II, MASJID MOTH, NEW DELHI­
     110048, THROUGH ITS PLANT

     HEAD SH. ANUJ KUMAR JAIN



                 ...PETITIONER

(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH




  MR. KARUN NEGI, ADVOCATE)





    AND

      1.STATE   OF    HIMACHAL





      PRADESH    THROUGH     ITS
      CHIEF SECRETARY TO THE
      GOVERNMENT OF HIMACHAL
      PRADESH SHIMLA­171002.
      2.   PRESIDING   OFFICER
      INDUSTRIAL TRIBUNAL CUM




                                   ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                          13


      LABOUR COURT, JUDICIAL
      COURT COMPLEX CHAKKAR,
      SHIMLA, H.P.
      3. MS. NISHA SHARMA W/O
      SH.   RAJINDER     SHARMA,




                                                     .
      VILLAGE      KOHARI,   P.O.





      KANDAGHAT, DISTT. SOLAN,
      HIMACHAL     PRADESH,   PIN





      CODE 173215

                                    ...RESPONDENTS





    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)


    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
    NO. 3)


    9. CWP NO. 6666 OF 2021

Between:




    HFCL LIMITED, REGISTERED





    OFFICE     8    ELECTRONICS
    COMPLEX,       CHAMBAGHAT,
    TEHSIL AND DISTRICT SOLAN,





    H.P. AND HAVING ITS HEAD
    OFFICE AT GREATER KAILASH­
    II, MASJID MOTH, NEW DELHI­
    110048, THROUGH ITS PLANT
    HEAD SH. ANUJ KUMAR JAIN




                                    ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                         14




                                                     .
                ...PETITIONER





(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH





  MR. KARUN NEGI, ADVOCATE)

    AND





      1.  STATE     OF  HIMACHAL
      PRADESH      THROUGH    ITS
      CHIEF SECRETARY TO THE
      GOVERNMENT OF HIMACHAL

      PRADESH SHIMLA­171002.

      2.   PRESIDING     OFFICER
      INDUSTRIAL TRIBUNAL CUM
      LABOUR COURT, JUDICIAL
      COURT COMPLEX CHAKKAR,



      SHIMLA, H.P.
      3. MS. REENA SHARMA, W/O
      SH.    KULDEEP     SHARMA,




      SHARMA NIWAS NEAR HRTC





      WORKSHOP       CHAMBAGHAT,
      SOLAN, HIMACHAL PRADESH­
      173213.





                                    ...RESPONDENTS




                                    ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                            15


    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)

    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT




                                                       .
    NO. 3)





    10.    CWP NO. 6701 OF 2021





Between:

     HFCL LIMITED, REGISTERED




     OFFICE     8    ELECTRONICS
     COMPLEX,       CHAMBAGHAT,
     TEHSIL AND DISTRICT SOLAN,
     H.P. AND HAVING ITS HEAD

     OFFICE AT GREATER KAILASH­

     II, MASJID MOTH, NEW DELHI­
     110048, THROUGH ITS PLANT
     HEAD SH. ANUJ KUMAR JAIN







                     ...PETITIONER

(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH





  MR. KARUN NEGI, ADVOCATE)

    AND

          1. STATE     OF HIMACHAL
          PRADESH     THROUGH   ITS




                                      ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                         16


      CHIEF SECRETARY TO THE
      GOVERNMENT OF HIMACHAL
      PRADESH SHIMLA­171002.
      2.   PRESIDING   OFFICER
      INDUSTRIAL TRIBUNAL CUM




                                                  .
      LABOUR COURT, JUDICIAL





      COURT COMPLEX CHAKKAR,
      SHIMLA, H.P.





      3. KRISHNA DEVI W/O SH.
      RAJINDER SINGH, VILL BAR
      JUBBER,      CHAMBAGHAT
      TEHSIL & DISTT. SOLAN,




      HIMACHAL PRADESH­173213.

                  r              ...RESPONDENTS

    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)



    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
    NO. 3)




    11.CWP NO. 6702 OF 2021





Between:





    HFCL LIMITED, REGISTERED
    OFFICE    8    ELECTRONICS
    COMPLEX,      CHAMBAGHAT,
    TEHSIL AND DISTRICT SOLAN,
    H.P. AND HAVING ITS HEAD
    OFFICE AT GREATER KAILASH­




                                 ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                         17


     II, MASJID MOTH, NEW DELHI­
     110048, THROUGH ITS PLANT
     HEAD SH. ANUJ KUMAR JAIN




                                                      .


                ...PETITIONER

(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
  MR. KARUN NEGI, ADVOCATE)

    AND

      1.  STATE
      PRADESH
                 r  OF   to
                         HIMACHAL
                   THROUGH     ITS

      CHIEF SECRETARY TO THE
      GOVERNMENT OF HIMACHAL
      PRADESH SHIMLA­171002.
      2.   PRESIDING      OFFICER



      INDUSTRIAL TRIBUNAL CUM
      LABOUR COURT, JUDICIAL
      COURT COMPLEX CHAKKAR,




      SHIMLA, H.P.





      3. MR. RAMESH THAKUR S/O
      LATE   SH.    K.R.  THAKUR,
      VILLAGE    BERKHAS,     P.O.





      CHAMBAGHAT,           SOLAN,
      HIMACHAL PRADESH­173213

                                     ...RESPONDENTS




                                     ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                            18


    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)

    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT




                                                       .
    NO. 3)





    12.    CWP NO. 6703 OF 2021





Between:

     HFCL LIMITED, REGISTERED




     OFFICE     8    ELECTRONICS
     COMPLEX,       CHAMBAGHAT,
     TEHSIL AND DISTRICT SOLAN,
     H.P. AND HAVING ITS HEAD

     OFFICE AT GREATER KAILASH­

     II, MASJID MOTH, NEW DELHI­
     110048, THROUGH ITS PLANT
     HEAD SH. ANUJ KUMAR JAIN







                     ...PETITIONER

(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH





  MR. KARUN NEGI, ADVOCATE)

    AND

          1. STATE     OF HIMACHAL
          PRADESH     THROUGH   ITS




                                      ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                           19


          CHIEF SECRETARY TO THE
          GOVERNMENT OF HIMACHAL
          PRADESH SHIMLA­171002.
          2.   PRESIDING   OFFICER
          INDUSTRIAL TRIBUNAL CUM




                                                      .
          LABOUR COURT, JUDICIAL





          COURT COMPLEX CHAKKAR,
          SHIMLA, H.P.





          3. MS. SITA DEVI W/O SH.
          MAN SINGH C/O CHUNI LAL
          SHIV SHAKTI BHAWAN, NEAR
          SHIV    MANDIR  BREWERY,




          SOLAN HIMACHAL PRADESH­
          172214.
                    r                ...RESPONDENTS

    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)



    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
    NO. 3)




    13.    CWP NO. 6704 OF 2021





Between:





     HFCL LIMITED, REGISTERED
     OFFICE    8    ELECTRONICS
     COMPLEX,      CHAMBAGHAT,
     TEHSIL AND DISTRICT SOLAN,
     H.P. AND HAVING ITS HEAD
     OFFICE AT GREATER KAILASH­




                                     ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                         20


     II, MASJID MOTH, NEW DELHI­
     110048, THROUGH ITS PLANT
     HEAD SH. ANUJ KUMAR JAIN




                                                      .


                ...PETITIONER

(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
  MR. KARUN NEGI, ADVOCATE)

    AND

      1.  STATE
      PRADESH
                 r  OF   to
                        HIMACHAL
                   THROUGH     ITS

      CHIEF SECRETARY TO THE
      GOVERNMENT OF HIMACHAL
      PRADESH SHIMLA­171002.
      2.    PRESIDING     OFFICER



      INDUSTRIAL TRIBUNAL CUM
      LABOUR COURT, JUDICIAL
      COURT COMPLEX CHAKKAR,




      SHIMLA, H.P.





      3. MS. PUNAM CHAUHAN D/O
      SH.   DHANI    RAM,   ASTHA
      LODGE, SHANTI VIHAR, BYE





      PASS KATHER, DISTT. SOLAN,
      HIMACHAL PRADESH­173211.

                                     ...RESPONDENTS




                                     ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                            21


    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)

    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT




                                                       .
    NO. 3)





    14.    CWP NO. 6791 OF 2021





Between:

     HFCL LIMITED, REGISTERED




     OFFICE     8    ELECTRONICS
     COMPLEX,       CHAMBAGHAT,
     TEHSIL AND DISTRICT SOLAN,
     H.P. AND HAVING ITS HEAD

     OFFICE AT GREATER KAILASH­

     II, MASJID MOTH, NEW DELHI­
     110048, THROUGH ITS PLANT
     HEAD SH. ANUJ KUMAR JAIN







                     ...PETITIONER

(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH





  MR. KARUN NEGI, ADVOCATE)

    AND

          1. STATE     OF HIMACHAL
          PRADESH     THROUGH   ITS




                                      ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                             22


          CHIEF SECRETARY TO THE
          GOVERNMENT OF HIMACHAL
          PRADESH SHIMLA­171002.
          2.    PRESIDING    OFFICER
          INDUSTRIAL TRIBUNAL CUM




                                                          .
          LABOUR COURT, JUDICIAL





          COURT COMPLEX CHAKKAR,
          SHIMLA, H.P.





          3. MR. MAHESH KUMAR S/O
          SH. PURAN DUTT, VILL. KIARI,
          P.O.   KIARIGHAT,    TEHSIL
          KANDAGHAT, DISTT. SOLAN,




          HIMACHAL PRADESH­173234

                     r                   ...RESPONDENTS

    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)



    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
    NO. 3)




    15.         CWP NO. 6792 OF 2021





Between:





     HFCL LIMITED, REGISTERED
     OFFICE    8    ELECTRONICS
     COMPLEX,      CHAMBAGHAT,
     TEHSIL AND DISTRICT SOLAN,
     H.P. AND HAVING ITS HEAD
     OFFICE AT GREATER KAILASH­




                                         ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                         23


     II, MASJID MOTH, NEW DELHI­
     110048, THROUGH ITS PLANT
     HEAD SH. ANUJ KUMAR JAIN




                                                     .


                ...PETITIONER

(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
  MR. KARUN NEGI, ADVOCATE)

    AND

      1.   STATE
      PRADESH
                 r  OF  to
                       HIMACHAL
                   THROUGH    ITS

      CHIEF SECRETARY TO THE
      GOVERNMENT OF HIMACHAL
      PRADESH SHIMLA­171002.
      2.    PRESIDING    OFFICER



      INDUSTRIAL TRIBUNAL CUM
      LABOUR COURT, JUDICIAL
      COURT COMPLEX CHAKKAR,




      SHIMLA, H.P.





      3. BIMLA NAGTA D/O SH. RAJ
      SINGH VILLAGE JARAI, P.O.
      BREWERY SOLAN, TEH &





      DISTT.   SOLAN,  HIMACHAL
      PRADESH­173214.

                                    ...RESPONDENTS




                                    ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                         24


    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)

    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT




                                                    .
    NO. 3)





    16. CWP NO. 6816 OF 2021





Between:

     HFCL LIMITED, REGISTERED




     OFFICE     8    ELECTRONICS
     COMPLEX,       CHAMBAGHAT,
     TEHSIL AND DISTRICT SOLAN,
     H.P. AND HAVING ITS HEAD

     OFFICE AT GREATER KAILASH­

     II, MASJID MOTH, NEW DELHI­
     110048, THROUGH ITS PLANT
     HEAD SH. ANUJ KUMAR JAIN







                 ...PETITIONER

(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH





  MR. KARUN NEGI, ADVOCATE)

    AND

      1. STATE     OF HIMACHAL
      PRADESH     THROUGH   ITS




                                   ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                             25


          CHIEF SECRETARY TO THE
          GOVERNMENT OF HIMACHAL
          PRADESH SHIMLA­171002.
          2.   PRESIDING      OFFICER
          INDUSTRIAL TRIBUNAL CUM




                                                         .
          LABOUR COURT, JUDICIAL





          COURT COMPLEX CHAKKAR,
          SHIMLA, H.P.





          3. MS. PREMI DEVI W/O SH.
          PRADEEP KUMAR C/O SH.
          SHALENDER           THAKUR,
          BHAWAINI     NIWAS,    NEAR




          ATHENA    PUBLIC    SCHOOL,
          SOLAN, HIMACHAL PRADESH­
          173212     r
                                        ...RESPONDENTS


    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE


    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)




    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
    NO. 3)





    17.    CWP NO. 6817 OF 2021





Between:

     HFCL LIMITED, REGISTERED
     OFFICE    8    ELECTRONICS
     COMPLEX,      CHAMBAGHAT,
     TEHSIL AND DISTRICT SOLAN,




                                        ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                         26


     H.P. AND HAVING ITS HEAD
     OFFICE AT GREATER KAILASH­
     II, MASJID MOTH, NEW DELHI­
     110048, THROUGH ITS PLANT
     HEAD SH. ANUJ KUMAR JAIN




                                                     .


                ...PETITIONER





(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
  MR. KARUN NEGI, ADVOCATE)

    AND


      1.STATE    OF    HIMACHAL
      PRADESH      THROUGH    ITS
      CHIEF SECRETARY TO THE
      GOVERNMENT OF HIMACHAL



      PRADESH SHIMLA­171002.
      2.PRESIDING        OFFICER
      INDUSTRIAL TRIBUNAL CUM




      LABOUR COURT, JUDICIAL





      COURT COMPLEX CHAKKAR,
      SHIMLA, H.P.
      3. MR. RANJEET SINGH S/O





      SH. RAM SWAROOP OPPOSITE
      HFCL   WIRELINE    DIVISION
      WARD NO. 4, BASAL ROAD
      CHAMBAGHAT           SOLAN,
      HIMACHAL PRADESH­173213.




                                    ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                          27


                                   ...RESPONDENTS


    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,




                                                    .
    FOR R­1 & 2.)





    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT





    NO. 3)

    18. CWP NO. 6818 OF 2021





Between:

     HFCL LIMITED, REGISTERED
     OFFICE     8    ELECTRONICS

     COMPLEX,       CHAMBAGHAT,

     TEHSIL AND DISTRICT SOLAN,
     H.P. AND HAVING ITS HEAD
     OFFICE AT GREATER KAILASH­


     II, MASJID MOTH, NEW DELHI­
     110048, THROUGH ITS PLANT
     HEAD SH. ANUJ KUMAR JAIN




                 ...PETITIONER






(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
  MR. KARUN NEGI, ADVOCATE)

    AND




                                   ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                          28


      1.  STATE     OF HIMACHAL
      PRADESH      THROUGH    ITS
      CHIEF SECRETARY TO THE
      GOVERNMENT OF HIMACHAL
      PRADESH SHIMLA­171002.




                                                     .
      2.   PRESIDING     OFFICER





      INDUSTRIAL TRIBUNAL CUM
      LABOUR COURT, JUDICIAL





      COURT COMPLEX CHAKKAR,
      SHIMLA, H.P.
      3. MR. HARI RAM S/O SH.
      PREM SINGH C/O BHOLA




      SINGH NIWAS, NEAR TAR
      FACTORY SOLAN, HIMACHAL
      PRADESH­173211.

                                    ...RESPONDENTS


    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE


    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)




    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
    NO. 3)





    19. CWP NO. 6849 OF 2021





Between:

    HFCL LIMITED, REGISTERED
    OFFICE    8    ELECTRONICS
    COMPLEX,      CHAMBAGHAT,
    TEHSIL AND DISTRICT SOLAN,




                                    ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                         29


     H.P. AND HAVING ITS HEAD
     OFFICE AT GREATER KAILASH­
     II, MASJID MOTH, NEW DELHI­
     110048, THROUGH ITS PLANT
     HEAD SH. ANUJ KUMAR JAIN




                                                     .

                ...PETITIONER





(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
  MR. KARUN NEGI, ADVOCATE)





    AND

      1.STATE    OF     HIMACHAL
      PRADESH      THROUGH    ITS

      CHIEF SECRETARY TO THE

      GOVERNMENT OF HIMACHAL
      PRADESH SHIMLA­171002.
      2.   PRESIDING     OFFICER
      INDUSTRIAL TRIBUNAL CUM



      LABOUR COURT, JUDICIAL
      COURT COMPLEX CHAKKAR,
      SHIMLA, H.P.




      3. MS. SURINDRA CHAUHAN,





      TECHNICIAN W/O SH. BHIM
      SINGH, C/O BHIM SINGHY,
      POLICE LINE SOLAN QUARTER





      NO. 14, BYE PASS KATHER,
      TEHSIL & DISTT. SOLAN,
      HIMACHAL      PRADESH   PIN
      CODE 173213.

                                    ...RESPONDENTS




                                    ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                          30




    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)




                                                    .

    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
    NO. 3)





    20.   CWP NO. 6850 OF 2021

Between:


     OFFICE
     COMPLEX,
                8  r      to
     HFCL LIMITED, REGISTERED
                     ELECTRONICS
                    CHAMBAGHAT,
     TEHSIL AND DISTRICT SOLAN,

     H.P. AND HAVING ITS HEAD
     OFFICE AT GREATER KAILASH­
     II, MASJID MOTH, NEW DELHI­


     110048, THROUGH ITS PLANT
     HEAD SH. ANUJ KUMAR JAIN






                  ...PETITIONER





(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
  MR. KARUN NEGI, ADVOCATE)

    AND




                                   ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                          31


      1.   STATE    OF  HIMACHAL
      PRADESH      THROUGH     ITS
      CHIEF SECRETARY TO THE
      GOVERNMENT OF HIMACHAL
      PRADESH SHIMLA­171002.




                                                      .
      2.    PRESIDING    OFFICER





      INDUSTRIAL TRIBUNAL CUM
      LABOUR COURT, JUDICIAL





      COURT COMPLEX CHAKKAR,
      SHIMLA, H.P.
      3. MS. MEENA THAKUR W/O
      SH. RAMJI DASS THAKUR,




      HOUSE NO. 82/01, BLOCK NO.
      176,   VILL    BAWRA,   P.O.
      CHAMBAGHAT         DISTRICT
      SOLAN, HIMACHAL PRADESH

      173 213.

                                     ...RESPONDENTS



    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,




    FOR R­1 & 2.)





    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
    NO. 3)





    21. CWP NO. 6862 OF 2021

Between:

    HFCL LIMITED, REGISTERED
    OFFICE   8    ELECTRONICS




                                     ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                         32


     COMPLEX,       CHAMBAGHAT,
     TEHSIL AND DISTRICT SOLAN,
     H.P. AND HAVING ITS HEAD
     OFFICE AT GREATER KAILASH­
     II, MASJID MOTH, NEW DELHI­




                                                     .
     110048, THROUGH ITS PLANT





     HEAD SH. ANUJ KUMAR JAIN





                ...PETITIONER

(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH




  MR. KARUN NEGI, ADVOCATE)

    AND          r
      1.  STATE     OF HIMACHAL

      PRADESH      THROUGH    ITS
      CHIEF SECRETARY TO THE
      GOVERNMENT OF HIMACHAL
      PRADESH SHIMLA­171002.



      2.   PRESIDING     OFFICER
      INDUSTRIAL TRIBUNAL CUM
      LABOUR COURT, JUDICIAL




      COURT COMPLEX CHAKKAR,





      SHIMLA, H.P.
      3. MS. UMA DEVI W/O SH.
      VINOD NEGI, RAUTELA NIWAS,





      VILL SHAMLECH P.O. BAROG
      (RAILWAY STATION) DISTT.
      SOLAN, HIMACHAL PRADESH­
      173211.

                                    ...RESPONDENTS




                                    ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                            33




    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)




                                                       .

    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
    NO. 3)





    22.    CWP NO. 6863 OF 2021

Between:


     OFFICE
     COMPLEX,
                8

     HFCL LIMITED, REGISTERED
                     ELECTRONICS
                    CHAMBAGHAT,

     TEHSIL AND DISTRICT SOLAN,

     H.P. AND HAVING ITS HEAD
     OFFICE AT GREATER KAILASH­
     II, MASJID MOTH, NEW DELHI­


     110048, THROUGH ITS PLANT
     HEAD SH. ANUJ KUMAR JAIN






                     ...PETITIONER

(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH





  MR. KARUN NEGI, ADVOCATE)

    AND

          1. STATE     OF HIMACHAL
          PRADESH     THROUGH   ITS




                                      ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                            34


          CHIEF SECRETARY TO THE
          GOVERNMENT OF HIMACHAL
          PRADESH SHIMLA­171002.
          2.   PRESIDING    OFFICER
          INDUSTRIAL TRIBUNAL CUM




                                                        .
          LABOUR COURT, JUDICIAL





          COURT COMPLEX CHAKKAR,
          SHIMLA, H.P.





          3. TARAKKI CHAND SHARMA,
          S/O SH. B.N. SHARMA VILL
          BAH,   P.O.  GAHAR,   TEH.
          GHUMARWIN,          DISTT.




          BILASPUR (H.P.) BILASPUR,
          HIMACHAL PRADESH­174027

                                       ...RESPONDENTS


    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,


    FOR R­1 & 2.)

    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT




    NO. 3)





    23.    CWP NO. 6864 OF 2021

Between:





     1. SECRETARY (JSV) TO THE
     GOVERNMENT OF HIMACHAL
     PRADESH, SHIMLA.




                                       ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                          35


     2. EXECUTIVE ENGINEER JAL
     SHAKTI   DIVISION,    KARSOG,
     DISTRICT MANDI (H.P.)

                 ...PETITIONERS




                                                      .

    (BY MR. VINOD THAKUR, ADDL. A.G. WITH MR.RAJAT
     CHAUHAN LAW OFFICER)





    AND

      1. SH.NI MANT RAM S/O SH.





      DURGA DASS R/OV VILL
      DHANERA,    P.O.   BALINDI,
      TEHSIL    KARSOG,    DISTT.
      MANDI, H.P.

      2.      JOINT       LABOUR

      COMMISSIONER           CUM
      APPELLATE        AUTHORITY
      HIMACHAL PRADESH, SHIMLA



                                     ...RESPONDENTS




    (NEMO)





    24. CWP NO. 6884 OF 2021





Between:

     HFCL LIMITED, REGISTERED
     OFFICE    8    ELECTRONICS
     COMPLEX,      CHAMBAGHAT,
     TEHSIL AND DISTRICT SOLAN,




                                     ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                         36


     H.P. AND HAVING ITS HEAD
     OFFICE AT GREATER KAILASH­
     II, MASJID MOTH, NEW DELHI­
     110048, THROUGH ITS PLANT
     HEAD SH. ANUJ KUMAR JAIN




                                                     .


                ...PETITIONER

(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
  MR. KARUN NEGI, ADVOCATE)

    AND

      1.  STATE
      PRADESH
                 r  OF  to
                       HIMACHAL
                   THROUGH    ITS

      CHIEF SECRETARY TO THE
      GOVERNMENT OF HIMACHAL
      PRADESH SHIMLA­171002.
      2.    PRESIDING    OFFICER



      INDUSTRIAL TRIBUNAL CUM
      LABOUR COURT, JUDICIAL
      COURT COMPLEX CHAKKAR,




      SHIMLA, H.P.





      3. MR. SUNIL KUMAR S/O SH.
      DHARAM CHAND, C/O SH.
      VIJAY    SHARMA,     KAROL





      VIHAR              COLONY,
      CHAMBAGHAT, DISTT. SOLAN,
      HIMACHAL PRADESH­173213

                                    ...RESPONDENTS




                                    ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                         37



    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)




                                                    .
    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT





    NO. 3)





    25. CWP NO. 6914 OF 2021

Between:





     HFCL LIMITED, REGISTERED
     OFFICE     8    ELECTRONICS
     COMPLEX,       CHAMBAGHAT,
     TEHSIL AND DISTRICT SOLAN,

     H.P. AND HAVING ITS HEAD

     OFFICE AT GREATER KAILASH­
     II, MASJID MOTH, NEW DELHI­
     110048, THROUGH ITS PLANT


     HEAD SH. ANUJ KUMAR JAIN




                 ...PETITIONER





(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
  MR. KARUN NEGI, ADVOCATE)





    AND

      1.  STATE  OF  HIMACHAL
      PRADESH   THROUGH    ITS
      CHIEF SECRETARY TO THE




                                   ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                         38


      GOVERNMENT OF HIMACHAL
      PRADESH SHIMLA­171002.
      2.   PRESIDING    OFFICER
      INDUSTRIAL TRIBUNAL CUM
      LABOUR COURT, JUDICIAL




                                                    .
      COURT COMPLEX CHAKKAR,





      SHIMLA, H.P.
      3. MS. NITA MEHTA W/O





      SH.NARESH    VERMA,   VILL
      KOFTA     BAWARA    ROAD,
      SURYA     VIHAR   COLONY
      CHAMBAGHAT, DISTT. SOLAN,




      HIMACHAL PRADESH­173213.

                  r                ...RESPONDENTS

    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)



    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
    NO. 3)




    26. CWP NO. 6915 OF 2021





Between:





    HFCL LIMITED, REGISTERED
    OFFICE    8    ELECTRONICS
    COMPLEX,      CHAMBAGHAT,
    TEHSIL AND DISTRICT SOLAN,
    H.P. AND HAVING ITS HEAD
    OFFICE AT GREATER KAILASH­




                                   ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                         39


     II, MASJID MOTH, NEW DELHI­
     110048, THROUGH ITS PLANT
     HEAD SH. ANUJ KUMAR JAIN




                                                     .

                ...PETITIONER





(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
  MR. KARUN NEGI, ADVOCATE)

    AND




      1.  STATE     OF  HIMACHAL
      PRADESH      THROUGH    ITS
      CHIEF SECRETARY TO THE

      GOVERNMENT OF HIMACHAL

      PRADESH SHIMLA­171002.
      2.    PRESIDING    OFFICER
      INDUSTRIAL TRIBUNAL CUM
      LABOUR COURT, JUDICIAL



      COURT COMPLEX CHAKKAR,
      SHIMLA, H.P.
      3. MS. USHA THAKUR W/O SH.




      SANJUEEV      KUMAR,   VILL





      KATHOG,     P.O.  SALOGRA,
      SOLAN, HIMACHAL PRADESH
      173214





                                    ...RESPONDENTS




                                    ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                         40


    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)

    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT




                                                    .
    NO. 3)





    27. CWP NO. 6916 OF 2021





Between:

     HFCL LIMITED, REGISTERED




     OFFICE     8    ELECTRONICS
     COMPLEX,       CHAMBAGHAT,
     TEHSIL AND DISTRICT SOLAN,
     H.P. AND HAVING ITS HEAD

     OFFICE AT GREATER KAILASH­

     II, MASJID MOTH, NEW DELHI­
     110048, THROUGH ITS PLANT
     HEAD SH. ANUJ KUMAR JAIN





                 ...PETITIONER





(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
  MR. KARUN NEGI, ADVOCATE)





    AND

      1.  STATE  OF  HIMACHAL
      PRADESH   THROUGH    ITS
      CHIEF SECRETARY TO THE




                                   ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                         41


      GOVERNMENT OF HIMACHAL
      PRADESH SHIMLA­171002.
      2.   PRESIDING    OFFICER
      INDUSTRIAL TRIBUNAL CUM
      LABOUR COURT, JUDICIAL




                                                    .
      COURT COMPLEX CHAKKAR,





      SHIMLA, H.P.
      3. ANJANA KUMARI W/O SH.





      GOPAS    SWAROOP,   CHAIL
      ROAD,KANDAGHAT,     DISTT.
      SOLAN, HIMACHAL PRADESH.





                                   ...RESPONDENTS


    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE

    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,

    FOR R­1 & 2.)

    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT


    NO. 3)

    28. CWP NO. 6917 OF 2021




Between:





    HFCL LIMITED, REGISTERED
    OFFICE     8    ELECTRONICS





    COMPLEX,       CHAMBAGHAT,
    TEHSIL AND DISTRICT SOLAN,
    H.P. AND HAVING ITS HEAD
    OFFICE AT GREATER KAILASH­
    II, MASJID MOTH, NEW DELHI­
    110048, THROUGH ITS PLANT




                                   ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                         42


     HEAD SH. ANUJ KUMAR JAIN




                ...PETITIONER




                                                     .

(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
  MR. KARUN NEGI, ADVOCATE)





    AND

      1.  STATE     OF HIMACHAL





      PRADESH      THROUGH    ITS
      CHIEF SECRETARY TO THE
      GOVERNMENT OF HIMACHAL
      PRADESH SHIMLA­171002.

      2.   PRESIDING     OFFICER

      INDUSTRIAL TRIBUNAL CUM
      LABOUR COURT, JUDICIAL
      COURT COMPLEX CHAKKAR,
      SHIMLA, H.P.



      3. MR. CHAIN SINGH S/O
      SH.LAIQ RAM VILLAGE PATTI,
      P.O. BASAL, TEH. SOLAN,




      DISTT.  SOLAN,   HIMACHAL





      PRADESH­173213.

                                    ...RESPONDENTS





    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)




                                    ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                         43


    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
    NO. 3)

    29. CWP NO. 6918 OF 2021




                                                    .
Between:





     HFCL LIMITED, REGISTERED





     OFFICE     8    ELECTRONICS
     COMPLEX,       CHAMBAGHAT,
     TEHSIL AND DISTRICT SOLAN,
     H.P. AND HAVING ITS HEAD




     OFFICE AT GREATER KAILASH­
     II, MASJID MOTH, NEW DELHI­
     110048, THROUGH ITS PLANT
     HEAD SH. ANUJ KUMAR JAIN



                 ...PETITIONER



(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
  MR. KARUN NEGI, ADVOCATE)




    AND





      1.  STATE   OF  HIMACHAL
      PRADESH    THROUGH     ITS





      CHIEF SECRETARY TO THE
      GOVERNMENT OF HIMACHAL
      PRADESH SHIMLA­171002.
      2.   PRESIDING   OFFICER
      INDUSTRIAL TRIBUNAL CUM
      LABOUR COURT, JUDICIAL




                                   ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                          44


      COURT COMPLEX CHAKKAR,
      SHIMLA, H.P.
      3. MADAN LAL S/O SH. JARAM
      SINGH VILLAGE BHOUNT, P.O.
      GARNOTA TEH. BHATTIYAT,




                                                    .
      DISTT. CHAMBA, HIMACHAL





      PRADESH­176207





                                   ...RESPONDENTS


    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE




    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)

    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT

    NO. 3)

    30. CWP NO. 6919 of 2021


Between:

    HFCL LIMITED, REGISTERED




    OFFICE     8    ELECTRONICS
    COMPLEX,       CHAMBAGHAT,





    TEHSIL AND DISTRICT SOLAN,
    H.P. AND HAVING ITS HEAD
    OFFICE AT GREATER KAILASH­





    II, MASJID MOTH, NEW DELHI­
    110048, THROUGH ITS PLANT
    HEAD SH. ANUJ KUMAR JAIN




                                   ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                         45




                ...PETITIONER




                                                     .
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH





  MR. KARUN NEGI, ADVOCATE)





    AND

      1.  STATE     OF HIMACHAL
      PRADESH      THROUGH    ITS





      CHIEF SECRETARY TO THE
      GOVERNMENT OF HIMACHAL
      PRADESH SHIMLA­171002.
      2.   PRESIDING     OFFICER

      INDUSTRIAL TRIBUNAL CUM

      LABOUR COURT, JUDICIAL
      COURT COMPLEX CHAKKAR,
      SHIMLA, H.P.
      3. SHARDA THAKUR D/O SH.



      ROOP SINGH, NEEL NIWAS,
      PAWAN VIHAR, NEAR BOYS
      HOSTEL    RAJGARH    ROAD,




      SOLAN, HIMACHAL PRADESH.





                                    ...RESPONDENTS





    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)




                                    ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                          46


    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
    NO. 3)

    31. CWP NO. 6920 OF 2021




                                                    .
Between:





     HFCL LIMITED, REGISTERED





     OFFICE     8    ELECTRONICS
     COMPLEX,       CHAMBAGHAT,
     TEHSIL AND DISTRICT SOLAN,
     H.P. AND HAVING ITS HEAD




     OFFICE AT GREATER KAILASH­
     II, MASJID MOTH, NEW DELHI­
     110048, THROUGH ITS PLANT
     HEAD SH. ANUJ KUMAR JAIN



                 ...PETITIONER



(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
  MR. KARUN NEGI, ADVOCATE)




    AND





      1.  STATE   OF  HIMACHAL
      PRADESH    THROUGH     ITS





      CHIEF SECRETARY TO THE
      GOVERNMENT OF HIMACHAL
      PRADESH SHIMLA­171002.
      2.   PRESIDING   OFFICER
      INDUSTRIAL TRIBUNAL CUM
      LABOUR COURT, JUDICIAL




                                   ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                            47


          COURT COMPLEX CHAKKAR,
          SHIMLA, H.P.
          3. SANJAY KUMAR, S/O SH.
          BIDHI CHAND VILL & P.O.
          DADH,        TEH.PALAMPUR,




                                                        .
          DISTT. KANGRA, HIMACHAL





          PRADESH­176052.





                                       ...RESPONDENTS


    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE




    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)

    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT

    NO. 3)

    32.    CWP NO. 6921 OF 2021


Between:

     HFCL LIMITED, REGISTERED




     OFFICE     8    ELECTRONICS
     COMPLEX,       CHAMBAGHAT,





     TEHSIL AND DISTRICT SOLAN,
     H.P. AND HAVING ITS HEAD
     OFFICE AT GREATER KAILASH­





     II, MASJID MOTH, NEW DELHI­
     110048, THROUGH ITS PLANT
     HEAD SH. ANUJ KUMAR JAIN




                                       ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                          48




                 ...PETITIONER




                                                       .
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH





  MR. KARUN NEGI, ADVOCATE)





    AND

      1.   STATE    OF   HIMACHAL
      PRADESH      THROUGH      ITS





      CHIEF SECRETARY TO THE
      GOVERNMENT OF HIMACHAL
      PRADESH SHIMLA­171002.
      2.    PRESIDING      OFFICER

      INDUSTRIAL TRIBUNAL CUM

      LABOUR COURT, JUDICIAL
      COURT COMPLEX CHAKKAR,
      SHIMLA, H.P.
      3.   MS.   MEENA      KUMARI



      TECHNICAL ASSISTANT, D/O
      SH.NETAR       SINGH,    C/O
      N.S.THAKUR, NS JEANS, NEAR




      HFCL,      DIST.       SOLAN,





      HIMACHAL PRADESH.
                                      ...RESPONDENTS





    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)




                                      ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                            49


    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
    NO. 3)

    33.    CWP NO. 6922 OF 2021




                                                        .
Between:





     HFCL LIMITED, REGISTERED





     OFFICE     8    ELECTRONICS
     COMPLEX,       CHAMBAGHAT,
     TEHSIL AND DISTRICT SOLAN,
     H.P. AND HAVING ITS HEAD




     OFFICE AT GREATER KAILASH­
     II, MASJID MOTH, NEW DELHI­
     110048, THROUGH ITS PLANT
     HEAD SH. ANUJ KUMAR JAIN



                    ...PETITIONER



(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
  MR. KARUN NEGI, ADVOCATE)




    AND





          1.  STATE   OF  HIMACHAL
          PRADESH    THROUGH     ITS





          CHIEF SECRETARY TO THE
          GOVERNMENT OF HIMACHAL
          PRADESH SHIMLA­171002.
          2.   PRESIDING   OFFICER
          INDUSTRIAL TRIBUNAL CUM
          LABOUR COURT, JUDICIAL




                                       ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                          50


      COURT COMPLEX CHAKKAR,
      SHIMLA, H.P.
      3. VINOD KUMAR S/O LT. SH.
      SANT RAM,VILL ANJI P.O.
      BAROG,    TEH.  &   DISTT.




                                                    .
      SOLAN, HIMACHAL PRADESH­





      173212





                                   ...RESPONDENTS


    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE




    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)

    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT

    NO. 3)

    34. CWP NO. 6923 OF 2021


Between:

    HFCL LIMITED, REGISTERED




    OFFICE     8    ELECTRONICS
    COMPLEX,       CHAMBAGHAT,





    TEHSIL AND DISTRICT SOLAN,
    H.P. AND HAVING ITS HEAD
    OFFICE AT GREATER KAILASH­





    II, MASJID MOTH, NEW DELHI­
    110048, THROUGH ITS PLANT
    HEAD SH. ANUJ KUMAR JAIN




                                   ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                         51




                ...PETITIONER




                                                     .
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH





  MR. KARUN NEGI, ADVOCATE)





    AND

      1.   STATE    OF HIMACHAL
      PRADESH      THROUGH    ITS





      CHIEF SECRETARY TO THE
      GOVERNMENT OF HIMACHAL
      PRADESH SHIMLA­171002.
      2.    PRESIDING    OFFICER

      INDUSTRIAL TRIBUNAL CUM

      LABOUR COURT, JUDICIAL
      COURT COMPLEX CHAKKAR,
      SHIMLA, H.P.
      3. VIJAY KUMAR S/O SH. R.L.



      SHARMA, SHARMA NIWAS,
      SHOOLINI NAGAR, JAUNAJI
      ROAD,    SOLAN   HIMACHAL




      PRADESH­173212





                                    ...RESPONDENTS





    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)




                                    ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                          52


    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
    NO. 3)

    35. CWP NO. 6929 OF 2021




                                                    .
Between:





     HFCL LIMITED, REGISTERED





     OFFICE     8    ELECTRONICS
     COMPLEX,       CHAMBAGHAT,
     TEHSIL AND DISTRICT SOLAN,
     H.P. AND HAVING ITS HEAD




     OFFICE AT GREATER KAILASH­
     II, MASJID MOTH, NEW DELHI­
     110048, THROUGH ITS PLANT
     HEAD SH. ANUJ KUMAR JAIN



                 ...PETITIONER



(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
  MR. KARUN NEGI, ADVOCATE)




    AND





      1.  STATE   OF  HIMACHAL
      PRADESH    THROUGH     ITS





      CHIEF SECRETARY TO THE
      GOVERNMENT OF HIMACHAL
      PRADESH SHIMLA­171002.
      2.   PRESIDING   OFFICER
      INDUSTRIAL TRIBUNAL CUM
      LABOUR COURT, JUDICIAL




                                   ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                          53


      COURT COMPLEX CHAKKAR,
      SHIMLA, H.P.
      3. MS. RAJINDRA KUMARI S/O
      SH. GULSHAN ANSARI, OM
      BHAWAN, SHILLY ROAD, NEAR




                                                    .
      SHERAN WALI KOTHI, HOUSE





      NO. 338/8 SOLAN, DISTT.
      SOLAN, HIMACHAL PRADESH­





      173212

                                   ...RESPONDENTS





    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)


    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
    NO. 3)


    36. CWP NO. 6938 OF 2021

Between:




    HFCL LIMITED, REGISTERED





    OFFICE     8    ELECTRONICS
    COMPLEX,       CHAMBAGHAT,
    TEHSIL AND DISTRICT SOLAN,





    H.P. AND HAVING ITS HEAD
    OFFICE AT GREATER KAILASH­
    II, MASJID MOTH, NEW DELHI­
    110048, THROUGH ITS PLANT
    HEAD SH. ANUJ KUMAR JAIN




                                   ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                         54




                ...PETITIONER




                                                     .
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH





  MR. KARUN NEGI, ADVOCATE)





    AND

      1.  STATE     OF HIMACHAL
      PRADESH      THROUGH    ITS





      CHIEF SECRETARY TO THE
      GOVERNMENT OF HIMACHAL
      PRADESH SHIMLA­171002.
      2.    PRESIDING    OFFICER

      INDUSTRIAL TRIBUNAL CUM

      LABOUR COURT, JUDICIAL
      COURT COMPLEX CHAKKAR,
      SHIMLA, H.P.
      3. MR. SIKANDAR KUMAR S/O



      SH. MAHASA RAM VILL & P.O.
      SAGOOR, TEHSIL BAIJNATH
      DISTT. KANGRA, HIMACHAL




      PRADESH­176063





                                    ...RESPONDENTS





    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)




                                    ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                         55


    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
    NO. 3)

    37. CWP NO. 6940 OF 2021




                                                    .
Between:





     HFCL LIMITED, REGISTERED





     OFFICE     8    ELECTRONICS
     COMPLEX,       CHAMBAGHAT,
     TEHSIL AND DISTRICT SOLAN,
     H.P. AND HAVING ITS HEAD




     OFFICE AT GREATER KAILASH­
     II, MASJID MOTH, NEW DELHI­
     110048, THROUGH ITS PLANT
     HEAD SH. ANUJ KUMAR JAIN



                 ...PETITIONER



(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
  MR. KARUN NEGI, ADVOCATE)




    AND





      1.  STATE   OF  HIMACHAL
      PRADESH    THROUGH     ITS





      CHIEF SECRETARY TO THE
      GOVERNMENT OF HIMACHAL
      PRADESH SHIMLA­171002.
      2.   PRESIDING   OFFICER
      INDUSTRIAL TRIBUNAL CUM
      LABOUR COURT, JUDICIAL




                                   ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                          56


      COURT COMPLEX CHAKKAR,
      SHIMLA, H.P.
      3. MS. AMRITI DEVI W/O SH,
      OM     PRAKASH     SHARMA,
      SHARMA NIWAS, VILL UPPER




                                                     .
      KUTHAR, HOUSE NO. 313 P.O.





      BASAL, TEH. & DISTT. SOLAN,
      HIMACHAL PRADESH­173 213.





                                    ...RESPONDENTS





    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)


    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
    NO. 3)


    38. CWP NO. 6941 OF 2021

Between:




    HFCL LIMITED, REGISTERED





    OFFICE     8    ELECTRONICS
    COMPLEX,       CHAMBAGHAT,
    TEHSIL AND DISTRICT SOLAN,





    H.P. AND HAVING ITS HEAD
    OFFICE AT GREATER KAILASH­
    II, MASJID MOTH, NEW DELHI­
    110048, THROUGH ITS PLANT
    HEAD SH. ANUJ KUMAR JAIN




                                    ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                         57




                ...PETITIONER




                                                     .
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH





  MR. KARUN NEGI, ADVOCATE)





    AND

      1.   STATE    OF HIMACHAL
      PRADESH      THROUGH    ITS





      CHIEF SECRETARY TO THE
      GOVERNMENT OF HIMACHAL
      PRADESH SHIMLA­171002.
      2.    PRESIDING    OFFICER

      INDUSTRIAL TRIBUNAL CUM

      LABOUR COURT, JUDICIAL
      COURT COMPLEX CHAKKAR,
      SHIMLA, H.P.
      3. MS.ANJANA THAKUR W/O



      SH. SHIKHAR THAKUR, C/O
      SH. PREM SAGAR OPPOSITE
      NIIT   COMPUTER    CENTER,




      HOUSING    BOARD   COLONY





      SAPROON, SOLAN, HIMACHAL
      PRADESH­173211.
                                    ...RESPONDENTS





    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)




                                    ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                          58


    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
    NO. 3)

    39. CWP NO. 6944 OF 2021




                                                    .
Between:





     HFCL LIMITED, REGISTERED





     OFFICE     8    ELECTRONICS
     COMPLEX,       CHAMBAGHAT,
     TEHSIL AND DISTRICT SOLAN,
     H.P. AND HAVING ITS HEAD




     OFFICE AT GREATER KAILASH­
     II, MASJID MOTH, NEW DELHI­
     110048, THROUGH ITS PLANT
     HEAD SH. ANUJ KUMAR JAIN



                 ...PETITIONER



(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
  MR. KARUN NEGI, ADVOCATE)




    AND





      1.  STATE   OF  HIMACHAL
      PRADESH    THROUGH     ITS





      CHIEF SECRETARY TO THE
      GOVERNMENT OF HIMACHAL
      PRADESH SHIMLA­171002.
      2.   PRESIDING   OFFICER
      INDUSTRIAL TRIBUNAL CUM
      LABOUR COURT, JUDICIAL




                                   ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                         59


      COURT COMPLEX CHAKKAR,
      SHIMLA, H.P.
      3. MR. BABU RAM S/O SH.
      RATTAN SINGH VILL TIKKRI,
      P.O.    SHARGAON,    TEH.




                                                   .
      RAJGARH, DISTT SIRMAUR,





      HIMACHAL PRADESH.
                                  ...RESPONDENTS





    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,




    FOR R­1 & 2.)

    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
    NO. 3)


    40. CWP NO. 6945 OF 2021

Between:



    HFCL LIMITED, REGISTERED
    OFFICE     8    ELECTRONICS




    COMPLEX,       CHAMBAGHAT,
    TEHSIL AND DISTRICT SOLAN,





    H.P. AND HAVING ITS HEAD
    OFFICE AT GREATER KAILASH­
    II, MASJID MOTH, NEW DELHI­





    110048, THROUGH ITS PLANT
    HEAD SH. ANUJ KUMAR JAIN




                 ...PETITIONER




                                  ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                          60



(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
  MR. KARUN NEGI, ADVOCATE)

    AND




                                                     .

      1.  STATE     OF HIMACHAL
      PRADESH      THROUGH    ITS
      CHIEF SECRETARY TO THE





      GOVERNMENT OF HIMACHAL
      PRADESH SHIMLA­171002.
      2.   PRESIDING     OFFICER





      INDUSTRIAL TRIBUNAL CUM
      LABOUR COURT, JUDICIAL
      COURT COMPLEX CHAKKAR,
      SHIMLA, H.P.

      3. MS. SUMAN LATA W/O

      LEELADUTT,         VILLAGE
      KATHER, P.O. CHAMBAGHAT,
      DISTT.  SOLAN,   HIMACHAL
      PRADESH, PIN CODE 173213.



                                    ...RESPONDENTS






    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)





    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
    NO. 3)


    41. CWP NO. 6946 OF 2021




                                    ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                         61



Between:

     HFCL LIMITED, REGISTERED
     OFFICE     8    ELECTRONICS




                                                     .
     COMPLEX,       CHAMBAGHAT,





     TEHSIL AND DISTRICT SOLAN,
     H.P. AND HAVING ITS HEAD





     OFFICE AT GREATER KAILASH­
     II, MASJID MOTH, NEW DELHI­
     110048, THROUGH ITS PLANT
     HEAD SH. ANUJ KUMAR JAIN




                ...PETITIONER


(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
  MR. KARUN NEGI, ADVOCATE)


    AND

      1.  STATE     OF HIMACHAL
      PRADESH      THROUGH    ITS




      CHIEF SECRETARY TO THE





      GOVERNMENT OF HIMACHAL
      PRADESH SHIMLA­171002.
      2.   PRESIDING     OFFICER





      INDUSTRIAL TRIBUNAL CUM
      LABOUR COURT, JUDICIAL
      COURT COMPLEX CHAKKAR,
      SHIMLA, H.P.
      3. MS. RADHA PURI W/O SH.
      SHIV KUMAR PURI, H. NO. 101




                                    ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                           62


          NEAR DAV SCHOOL BYE PASS,
          KATHER,   DISTT.   SOLAN,
          HIMACHAL    PRADESH,  PIN
          CODE 173213




                                                       .
                                      ...RESPONDENTS






    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)





    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
    NO. 3)

    42.    CWP NO. 6947 OF 2021


Between:

     HFCL LIMITED, REGISTERED


     OFFICE     8    ELECTRONICS
     COMPLEX,       CHAMBAGHAT,
     TEHSIL AND DISTRICT SOLAN,




     H.P. AND HAVING ITS HEAD
     OFFICE AT GREATER KAILASH­





     II, MASJID MOTH, NEW DELHI­
     110048, THROUGH ITS PLANT
     HEAD SH. ANUJ KUMAR JAIN





                   ...PETITIONER




                                      ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                         63


(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
  MR. KARUN NEGI, ADVOCATE)

    AND




                                                     .
      1.  STATE     OF  HIMACHAL





      PRADESH      THROUGH    ITS
      CHIEF SECRETARY TO THE
      GOVERNMENT OF HIMACHAL





      PRADESH SHIMLA­171002.
      2.    PRESIDING    OFFICER
      INDUSTRIAL TRIBUNAL CUM





      LABOUR COURT, JUDICIAL
      COURT COMPLEX CHAKKAR,
      SHIMLA, H.P.
      3. SITA RAM S/O SH. MUNU

      RAM, VILL & P.O. CHHAUSHA,

      TEH.   KANDAGHAT,     DISTT
      SOLAN, HIMACHAL PRADESH­
      173234.



                                    ...RESPONDENTS




    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE





    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
    FOR R­1 & 2.)





    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
    NO. 3)

    43. CWP NO.6958 OF 2021

Between:




                                    ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                         64



     HFCL LIMITED, REGISTERED
     OFFICE     8    ELECTRONICS
     COMPLEX,       CHAMBAGHAT,
     TEHSIL AND DISTRICT SOLAN,




                                                     .
     H.P. AND HAVING ITS HEAD





     OFFICE AT GREATER KAILASH­
     II, MASJID MOTH, NEW DELHI­
     110048, THROUGH ITS PLANT





     HEAD SH. ANUJ KUMAR JAIN





                ...PETITIONER

(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH

  MR. KARUN NEGI, ADVOCATE)

    AND

      1.  STATE     OF HIMACHAL



      PRADESH      THROUGH    ITS
      CHIEF SECRETARY TO THE
      GOVERNMENT OF HIMACHAL




      PRADESH SHIMLA­171002.
      2.   PRESIDING     OFFICER





      INDUSTRIAL TRIBUNAL CUM
      LABOUR COURT, JUDICIAL





      COURT COMPLEX CHAKKAR,
      SHIMLA, H.P.
      3. MS. REKHA DHIMAN W/O
      SH. PAWAN KUMAR DHIMAN,
      NEAR HFCL BASAL ROAD




                                    ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                          65


      CHAMBAGHAT,        SOLAN
      HIMACHAL PRADESH­173213

                                  ...RESPONDENTS




                                                   .

    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,





    FOR R­1 & 2.)

    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
    NO. 3)




    Between:
                  r      to
    44. CWP NO. 6654 OF 2021

    HFCL LIMITED, REGISTERED
    OFFICE     8    ELECTRONICS
    COMPLEX,       CHAMBAGHAT,


    TEHSIL AND DISTRICT SOLAN,
    H.P. AND HAVING ITS HEAD
    OFFICE AT GREATER KAILASH­




    II, MASJID MOTH, NEW DELHI­
    110048, THROUGH ITS PLANT





    HEAD SH. ANUJ KUMAR JAIN





                 ...PETITIONER

(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
  MR. KARUN NEGI, ADVOCATE)




                                  ::: Downloaded on - 08/07/2022 20:02:53 :::CIS
                                  66


    AND

       1.  STATE     OF HIMACHAL
       PRADESH      THROUGH    ITS
       CHIEF SECRETARY TO THE




                                                              .
       GOVERNMENT OF HIMACHAL





       PRADESH SHIMLA­171002.
       2.   PRESIDING     OFFICER
       INDUSTRIAL TRIBUNAL CUM





       LABOUR COURT, JUDICIAL
       COURT COMPLEX CHAKKAR,
       SHIMLA, H.P.





       3. INDU BALA W/O SH. RAMAN
       SHARMA, VILLAGE BAJROL,
       NEAR HOME GUARD OFFICE,

       SOLAN,HIMACHAL PRADESH­

       173212

                                              ...RESPONDENTS



    (BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
    GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,




    FOR R­1 & 2.)





    (BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
    NO. 3)





    These Petitions coming on for admission on this day, Hon'ble Mr.
    Justice Tarlok Singh Chauhan, passed the following:­
                              ORDER
::: Downloaded on - 08/07/2022 20:02:53 :::CIS 67

Having heard learned counsel for the parties for a considerable time, we are of the considered view that no purpose would be served in adjudicating these petitions which are .

directed against an order which is only interlocutory. Rather directions need to be issued for expeditious disposal of the lis pending before the Industrial Tribunal­cum­Labour Court, Shimla.

2. Accordingly, in the given facts and circumstances of the case, we deem it proper to dispose of all these petitions by directing the Presiding Officer Industrial Tribunal­cum­ Labour Court, Judicial Court Complex Chakkar, Shimla to decide the lis finally as expeditious as possible and in any event on or before 30.9.2022. Ordered accordingly.

3. The parties to appear before learned Labour Court on 11.7.2022. The pending application(s), if any, are also disposed of.

(Tarlok Singh Chauhan) Judge (Jyotsna Rewal Dua) Judge July 7, 2022 Kalpana ::: Downloaded on - 08/07/2022 20:02:53 :::CIS 68 .

::: Downloaded on - 08/07/2022 20:02:53 :::CIS