Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act] State of Uttarakhand - Subsection Section 18(2)(n) in Doon University Act, 2005 (n)Representatives of management- Two representatives of the managements of affiliated colleges, if any, in the manner prescribed :