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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(6) in The Orissa Self-Help Co-operatives Act, 2001

(6)When two or more Co-operatives amalgamate themselves into a new Co-operative under this section, all the members of the Co-operatives who have assented to or deemed to have assented to the amalgamation shall be deemed to have become members of the new Co-operative.