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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(3) in The East Punjab Exchange of Prisoners Act, 1948

(3)'Indian Central Cotton Committee' means the Indian Central Cotton Committee constituted under [Indian Cotton (Cess) Act, 1923 (XIV of 1923)] [See unrepealed Central Acts, Volume VII.];