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[Cites 0, Cited by 0] [Section 4(11)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(11)(iii) in The University Grants Commission (Regulation of Admission and Fees in Private Non-Aided Professional Institutions) Regulations, 1997

(iii)The management of a professional institution shall not be entitled to impose any additional eligibility criteria or conditions for admission either to Free Seats or Payment Seats.