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State of Uttar Pradesh - Section

Section 729 in Rules under the United Provinces Excise Act, 1910

729. Wash and spirit to be conveyed through closed pipes.

- Wash shall be conveyed from the wash back to the stills in closed pipes. The distilling apparatus shall be so arranged that from the time of distillation to the time when the spirit is issued from the store vats the distillate shall be contained in closed receptacles and conveyed through closed pipes.Spent wash and spent less shall be carried off in closed pipes or covered drains.