Section 08 in The Central Sales Tax (Orissa) Rules, 1957

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State of Odisha - Section

Section 08 in The Central Sales Tax (Orissa) Rules, 1957

08. above.

Rs.

|-| 10.| Total {09(a)+09(b)} :|

Rs.

|-| 11.| Balance (Col 08-10)|

|-|| (Total sale price received or receivable for sale of goodsmade in course of inter-State trade or commerce during the aboveperiod.)||-| 12.| Deduct-||-|| (a)| Sale price received or receivable in respect of sale of goodsexempt from tax generally under the Orissa Value Added Tax Act,

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State of Odisha - Section

Section 08 in The Central Sales Tax (Orissa) Rules, 1957

08. above.