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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(6) in Tamil Nadu Transfer of Development Rights Rules, 2019

(6)For arriving at the development right value credit, guideline value of the land surrendered and the guide line value of the land at the utilising site shall be with reference to the calendar year of utilisation.