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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Kerala - Subsection

Section 61(3) in The SreeNarayanaGuru Open University Act, 2021

(3)The Government shall carry out audit of the accounts of the University or its Regional Centres or Study Centres or other institutions regularly at such intervals under the provisions of this Act and as deem fit to the Government.