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Supreme Court - Daily Orders

M/S M3M India Pvt. Ltd vs Union Of India on 4 March, 2025

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

     ITEM NO.803                              COURT NO.11                   SECTION IV-B

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   4027/2025

     [Arising out of impugned final judgment and order dated 16-12-2024
     in CWP No. 17388/2024 passed by the High Court of Punjab & Haryana
     at Chandigarh]

     M/S M3M INDIA PVT. LTD. & ANR.                                      Petitioner(s)

                                                    VERSUS

     UNION OF INDIA & ORS.                                               Respondent(s)


     Date : 04-03-2025 This petition was mentioned today.


     CORAM :
                             HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
                             HON'BLE MR. JUSTICE MANOJ MISRA


     For Petitioner(s) : Mr. Vikram Choudhary, Sr. Adv.(mentioned by)
                         Ms. Arveen Sekhon, Adv.
                         Mr. Nikilesh Ramachandran, AOR

     For Respondent(s) :

                              UPON mentioning the Court made the following
                                                 O R D E R

List next week.

(INDU MARWAH) (NIDHI WASON) AR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by INDU MARWAH Date: 2025.03.04 16:45:38 IST Reason: