Supreme Court - Daily Orders
M/S M3M India Pvt. Ltd vs Union Of India on 4 March, 2025
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.803 COURT NO.11 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 4027/2025
[Arising out of impugned final judgment and order dated 16-12-2024
in CWP No. 17388/2024 passed by the High Court of Punjab & Haryana
at Chandigarh]
M/S M3M INDIA PVT. LTD. & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 04-03-2025 This petition was mentioned today.
CORAM :
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s) : Mr. Vikram Choudhary, Sr. Adv.(mentioned by)
Ms. Arveen Sekhon, Adv.
Mr. Nikilesh Ramachandran, AOR
For Respondent(s) :
UPON mentioning the Court made the following
O R D E R
List next week.
(INDU MARWAH) (NIDHI WASON) AR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by INDU MARWAH Date: 2025.03.04 16:45:38 IST Reason: