Andhra Pradesh High Court - Amravati
The Indigenous Churches In India Trust vs The Lok Adalat At Tenali on 6 September, 2024
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
WRIT PETITION No.19445 of 2024
PROCEEDING SHEET
Sl. OFFICE
No. DATE ORDER NOTE
1. 06.9.2024 NJS, J & TMR, J
W.P. No.19445 of 2024
Heard the learned counsel for the
petitioners.
Issue notice to the respondent Nos.2 to 6.
The learned counsel for the petitioners is permitted to take out personal notice to the respondent Nos.2 to 6 by registered post with acknowledgement due and file proof of service in the Registry, by the date of next adjournment.
List the matter on 20.9.2024.
______ NJS, J ______ TMR, J vasu