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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(d) in The Collection of Statistics (Work Stopages Resulting from Industrial and Labour Disputes) Rules, 1968

(d)such additional information as may be called for within such time limit as may be prescribed by the Statistics Authority under sub-rule (2) of Rule 3.