Calcutta High Court
M/S. Rangali Agrotech Pvt Ltd And Ors vs Ratan Lal Poddar on 19 January, 2015
Author: Biswanath Somadder
Bench: Biswanath Somadder
ORDER SHEET
G.A. No. 3211 of 2014
A.P. No. 1221 of 2014
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
M/S. RANGALI AGROTECH PVT LTD AND ORS
Versus
RATAN LAL PODDAR
BEFORE:
The Hon'ble JUSTICE BISWANATH SOMADDER
Date : 19th January, 2015.
For Plaintiff/Petitioner : AMAL KUMAR SAHA, ADV.
The Court : On the prayer of the learned advocate appearing on behalf of the applicants, time to carry out the amendments by the department in terms of the order dated 26th November, 2014 stands extended by a fortnight from date.
(BISWANATH SOMADDER, J.) SBI