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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2) in Tamil Nadu Occupants of Kudiyiruppu (Conferment of Ownership) Rules, 1972

(2)On receipt of an appeal, the appellate authority shall issue a notice to the appellant, the respondent or respondents, as the case may be, fixing a date for hearing and directing the parties to appear on the date specified therein and make their representations.