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[Cites 0, Cited by 0] [Section 142] [Entire Act]

State of Goa - Subsection

Section 142(5) in The Goa, Daman and Diu School Education Rules, 1986

(5)The function of the Pupils' Fund Advisory Committee shall be -
(a)to discuss and pass budget for expenditure from the funds;
(b)to deal with all other matters relating to the proper utilisation of the Pupils' Fund.