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Union of India - Section

Section 40 in The Customs Tariff (Determination of Origin of Goods under the Preferential Trade Agreement between the Governments of the Republic of India and the Republic of Korea) Rules, 2009

40.

-7306.50A change to sub-heading 7306.40 through 7306.50 from any other chapter, provided that there is a regional value content of not less than 25 per cent.
7306.90A change to sub-heading 7306.90 from any other chapter, provided that there is a regional value content of not less than 25 per cent.