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[Cites 0, Cited by 0] [Section 178(2)] [Section 178] [Entire Act]

Union of India - Subsection

Section 178(2)(b) in The Motor Vehicles Act, 1988

(b)to check any pass or ticket, either wilfully or negligently fails or refuses to do so, he shall be punishable with fine which may extend to five hundred rupees.