Kerala High Court
Abdulla Ebrahim vs Ayisha Semina on 11 February, 2026
Author: T.R. Ravi
Bench: T.R.Ravi
2026:KER:12687
TR.P(C) NO. 461 OF 2025
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
WEDNESDAY, THE 11TH DAY OF FEBRUARY 2026/22ND MAGHA, 1947
TR.P(C) NO. 461 OF 2025
AGAINST THE ORDER/JUDGMENT DATED IN OP NO.279 OF
2024 OF FAMILY COURT,KOZHIKODE
PETITIONER/PETITIONER:
ABDULLA EBRAHIM
AGED 48 YEARS
C/O EBRAHIM POOVOLI, RESIDING AT POOVOLI HOUSE,
MUTHUVADATHUR POST, PURAMERI PANCHAYATH,
VATAKARA TALUK, KOZHIKODE - 673101 CURRENTLY
RESIDING AT ALUNGAL HOUSE, FLORICAN HILL ROAD,
CIVIL STATION PO, KOZHIKODE, KERALA - 673020
BY ADVS.
SHRI.M.P.SHAMEEM AHAMED
SHRI.AHAMED IQBAL
SHRI.SREEJITH T.V.
RESPONDENT/RESPONDENT:
AYISHA SEMINA
AGED 36 YEARS
D/O ABDULRAHIMAN, VELLAYUR MADATHIL HOUSE,
CHATHANGOTTUPURAM HOUSE, PORUR AMSOM,
NIRANNAPRAMBU DESOM, PORUR PANCHAYAT, PORUR
VILLAGE, NILAMBUR TALUK, MALAPPURAM, PIN -
679328
THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.02.2026, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
2026:KER:12687
TR.P(C) NO. 461 OF 2025
2
T.R. RAVI, J.
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Tr.P(C) No.461 of 2025
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Dated this the 11th day of February, 2026
ORDER
This petition has been filed seeking transfer of O.P.No.279 of 2024 pending before the Family Court, Kozhikode to the Family Court, Malappuram. Even though the respondent has been served with notice, he has not chosen to appear. Apparently, the respondent has no objection to the prayer in the transfer petition.
In the above circumstances, this transfer petition is allowed and OP No.279 of 2024 pending before the Family Court, Kozhikode stands transferred to the Family Court, Malappuram.
Sd/-
T.R.RAVI JUDGE Mn 2026:KER:12687 TR.P(C) NO. 461 OF 2025 3 APPENDIX OF TR.P(C) NO. 461 OF 2025 PETITIONER ANNEXURES Annexure A1 THE COPY OF OP NO. 279/2024 FILED BY THE PETITIONER HEREIN DARED 31-01-2024 BEFORE HON'BLE FAMILY COURT , KOZHIKODE Annexure 2 THE COPY OF OP NO. 53/2024 FILED BY THE RESPONDENT HEREIN DATED 11-01-2024 BEFORE HON'BLE FAMILY COURT MALAPURAM Annexure 3 THE COPY OF MC 471/2023 FILED BY THE RESPONDENT HEREIN DATED 27-11-2023 BEFORE HON'BLE FAMILY COURT MALAPURAM