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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(3) in The Punjab Nurses Registration Act, 1932

(3)The appointment and election of members [ - ] [The words 'other than those appointed by virtue of their office', omitted by Punjab Act 16 of 1953.] shall be notified by the [State] [Substituted for the words 'Provincial' by the Adaptation of Laws Order, 1950.] Government.