Section 8(a) in The West Bengal Panchayat Act, 1973
(a)he is a member of [* * * * *] [Words 'a Nyaya Panchayat or a Panchayat Samiti or a Zilla Parishad or of' omitted by W.B. Act 37 of 1984.] any municipal authority constituted under any of the Acts referred to in sub-section (2) section 1; or
