Himachal Pradesh High Court
Birbal Ram vs . State Of Hp And Others on 26 December, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Birbal Ram vs. State of HP and others .
CWP No.7996 of 2022 26.12.2022 Present: Mr. Devender Kumar Sharma, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. Shiv Pal Manhans & Mr. Vinod Thakur, Additional Advocate Generals and Mr. Bhupinder Thakur, Deputy Advocate General, for the respondents/State.
Leaving all questions of law open, notice.
Mr. Bhupinder Thakur, learned Deputy Advocate General, appears and waives service of notice on behalf of the respondents. Reply within ten weeks.
List on 27.3.2023.
( Tarlok Singh Chauhan) Judge ( Virender Singh ) December 26, 2022 (KS/Pathania) Judge ::: Downloaded on - 29/12/2022 20:36:04 :::CIS