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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 44(2)(a) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014

(a)The repayment of debts including interest charges there to incurred by the University for the purposes of this Act, the Statutes and the rules made thereunder: