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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(6) in Gujarat State Higher Education Council Act, 2016

(6)to fulfil the needs of the future developments; to control unplanned and emplaned expansion and channelize higher education in desirable direction, on the Basis of the socio-economic need and academic requirement;