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Delhi High Court - Orders

Anuj & Ors vs Government Of Nct Of Delhi & Ors on 23 June, 2021

Author: Anup Jairam Bhambhani

Bench: Anup Jairam Bhambhani, Jasmeet Singh

                                                                                via Video-conferencing
                           $~ DB-23
                           *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +     W.P. (C) 6006/2021 & CM APPLs. 18999-90/2021
                                 Anuj & Ors.                                   ..... Petitioners
                                                    Through      None

                                                    versus

                                 Government of NCT of Delhi & Ors.       ..... Respondents
                                                 Through     Ms. Avnish Ahlawat, Sr. Standing
                                                             Counsel with Mr. N. K. Singh, Adv.

                                 CORAM:
                                 HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                                 HON'BLE MR. JUSTICE JASMEET SINGH
                                         ORDER

% 23.06.2021 No one appears on behalf of petitioners. Ms. Avnish Ahlawat, learned senior standing counsel is present on behalf of respondents.

List before the Roster Bench on 14.07.2021.

ANUP JAIRAM BHAMBHANI, J (VACATION JUDGE) JASMEET SINGH, J (VACATION JUDGE) JUNE 23, 2021 ms Signature Not Verified Digitally Signed By:AMIT ARORA Signing Date:27.06.2021 21:24:01