Delhi High Court - Orders
Anuj & Ors vs Government Of Nct Of Delhi & Ors on 23 June, 2021
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani, Jasmeet Singh
via Video-conferencing
$~ DB-23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P. (C) 6006/2021 & CM APPLs. 18999-90/2021
Anuj & Ors. ..... Petitioners
Through None
versus
Government of NCT of Delhi & Ors. ..... Respondents
Through Ms. Avnish Ahlawat, Sr. Standing
Counsel with Mr. N. K. Singh, Adv.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 23.06.2021 No one appears on behalf of petitioners. Ms. Avnish Ahlawat, learned senior standing counsel is present on behalf of respondents.
List before the Roster Bench on 14.07.2021.
ANUP JAIRAM BHAMBHANI, J (VACATION JUDGE) JASMEET SINGH, J (VACATION JUDGE) JUNE 23, 2021 ms Signature Not Verified Digitally Signed By:AMIT ARORA Signing Date:27.06.2021 21:24:01