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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Maharashtra - Subsection

Section 46(2) in Kavi Kulaguru Kalidas Sanskrit Vishvavidyalaya [University] Act, 1997

(2)the fees to be charged for enrolment of students for attending such courses in the university and colleges (including the tuition fees and hostel charges, which shall, as far as possible, be uniforms for the colleges situated in the same local area, for admission to the examinations leading to degrees, diplomas, certificates and other academic distinctions, and for registration of graduates;