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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(m) in Assam Venture Madrassa Educational Institutions (Provincialisation of Services) Act, 2011

(m)"State Madrassa Education Board" means the State Madrassa Education Board, Assam constituted under the provisions of the Assam Education Department Rules and Orders: