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State of Tamilnadu - Section

Section 26 in Annamalai University Act, 2013

26. Faculties and Boards of Studies.

(1)The University shall include such Faculties of Arts, Science and such other Faculties, as may be prescribed by the statutes.
(2)Each Faculty shall have a Dean who shall be appointed in such manner as may be prescribed.
(3)Each Faculty shall comprise of such departments of teaching with such assignment of subjects of study as may be prescribed.
(4)There shall be a Board of Studies for each Faculty, the constitution and functions of which shall be such as may be prescribed.
(5)The constitution and functions of the Faculties shall, in all other respects, be such as may be prescribed.