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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Maharashtra - Subsection

Section 34(1)(iii) in The Maharashtra Medical Practitioners Act, 1961

(iii)the Bombay Homoeopathic and Biochemical Act, 1959 or any other law for the time being in force in relation to the qualifications and registration of Homoeopathic or Biochemical practitioners in any part of the State; or