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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Tamilnadu - Subsection

Section 65(11) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962

(11)
(a)Is permission under section 27, 31 or 43 of the Act required in respect of any land included in Annexure A and, if so,
(b)have particulars of such land been furnished in Annexure H ?