Section 7(3) in The M.P. Workmens Compensation (Occupational Diseases) Rules, 1963
(3)DeathDeath is attributable to the contracting of the disease.Cancel out portions not applicable.Place.........Date...............................................Signature of the qualifiedMedical PractitionerForm B[See Rule 7]Endorsement to be Made by Medical Board in Cases of Permanent Disability or DeathThis is to certify that Shri ............. is/was suffering from pneumoconiosis/pneumoconiosis with pulmonary tuberculosis, and the contracting of the disease is/was reasonably attributable to his employment in......................
