Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66] [Entire Act]

Union of India - Subsection

Section 66(3) in Dakshin Bihar Gramin Bank (Officers and Employees) Service Regulations, 2010

(3)The paternity leave may be combined with leave of any other kind.