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[Cites 0, Cited by 0] [Section 167(1)] [Section 167] [Entire Act]

State of Chattisgarh - Subsection

Section 167(1)(a) in The Chhattisgarh Motor Vehicles Rules, 1994

(a)the height of the body side from the floor to the sill of the window shall be less than seventy centimetres;