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[Cites 0, Cited by 0] [Section 342(1)] [Section 342] [Entire Act]

State of Odisha - Subsection

Section 342(1)(b) in Orissa Municipal Act, 1950

(b)if such person is not found, by leaving such document at his last known place of abode, or business, or by giving or tendering the same to some adult member or servant of his family;