Section 69(2)(l) in Karnataka Urban Water Supply and Drainage Board Act, 1973

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State of Karnataka - Subsection

Section 69(2)(l) in Karnataka Urban Water Supply and Drainage Board Act, 1973

(l)the prohibition of,-

(i)fraudulent and unauthorized use of water ;

(ii)tampering with meters ; and

(iii)throwing or emptying into Board sewers certain matters;