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State of Punjab - Section

Section 68 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

68. Last pay certificate.

- In the event of transfer of any of the employees of the Panchayat Samiti or the Zila Parishad, The Executive Officer or the Chief Executive Officer, as the case may be, shall issue a last pay certificate to him in Form FB 25:Provided that in the event of transfer of an employee who has served fifteen clays of the month or more in the Panchayati Raj institution wherefrom he is transferred, the salary of the whole month shall he drawn by that institution otherwise salary of the whole month shall be drawn by the new institution, where be is posted.