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State of Tamilnadu - Section

Section 17 in The Tamil Nadu Bhoodan Yagna Rules, 1959

17. List of lands donated prior to the commencement of the Act.

- The list of lands prepared by the State Board under sub-section (1) of section 20 shall in addition in the particulars specified in the said sub-section also contain the conditions subject to which such lands has been granted to any person.