Section 115TD(5)(a) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 115TD(5)] [Section 115TD] [Entire Act]

Union of India - Subsection

Section 115TD(5)(a) in The Income Tax Act, 1961

(a)the period for filing appeal under section 253 against the order cancelling the registration expires and no appeal has been filed by the [trust or the institution]; or

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Union of India - Subsection

Section 115TD(5)(a) in The Income Tax Act, 1961