Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 323] [Entire Act] State of Rajasthan - Subsection Section 323(4) in Rajasthan Panchayati Raj Rules, 1996 (4)Pen, ink, fountain pen and the like shall no be used during inspection, but notes may be taken by pencil and the person inspecting the record shall not make, breakup or deface the record.
