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Union of India - Section

Section 28 in The Port Of New Mangalore Rules, 1976

28. Notice to be given of cargo, goods, etc., falling into water.

- Any person or the master or owner of any vessel or the stevedore engaged in loading or unloading any vessel who allows any cargo, goods or other substance to fall from any vessel, pier, or quay into the water shall forthwith give notice of the occurrences and furnish all particulars connected therewith to the Traffic Manager and the Deputy Conservator and shall take immediate steps to remove the said cargo, goods or substance from the water at their cost.