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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(e) in The Punjab Privately-Managed Recognised Schools Employees (Security of Service) Rules, 1981

(e)[ 'Scheme' means the Scheme made under rule 22-A of these rules.] [Added vide Punjab Government Gazette Leggislative Supplement Part III, dated 16.1.1991.]