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[Cites 0, Cited by 0] [Section 81(4)] [Section 81] [Entire Act]

State of Punjab - Subsection

Section 81(4)(iv) in The Punjab Motor Vehicles Rules, 1989

(iv)Unless Parts A and B of the permit have been endorsed as provided in clause (iii) or unless the transfer of a permit has been approved by endorsement by the authority which countersigned the permit, the countersignatures shall be of no effect after the date of transfer.