Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Assam - Subsection Section 26(i) in Cotton University Act, 2017 (i)to review, from time-to-time, the broad policies and programmes, of the University and suggest measures for the improvements and development of such policies, programmes, works and other affairs;
