Rajasthan High Court - Jodhpur
Rajendra Singh & Ors vs Naveen Jain & Ors on 4 September, 2017
HIGH COURT OF JUDICATURE FOR RAJASTHAN
AT JODHPUR.
***
S.B. Writ Contempt No. 391 / 2017
1. Rajendra Singh S/o Shri Prithavi Singh, Aged About 36 Years, By Caste Rawana Rajput, Category-OBC R/o Plot No. 2, Ram Bhawan, Satya Kabir Bai Ji Maharaj Mandir Ke Pass, Subhash Chawk, Ratanada, Disst. Jodhpur (Raj.)
2. Gajendra Singh Gehlot S/o Shri Mahendra Singh, Aged About 37 Years, By Caste Mali, Category OBC R/o P.N. 51 Gali No. 5 Shiv Shakti Nagar Mahamandir, Tisari Polk k Bahar, Disst. Jodhpur.
3. Nirmal Solanki S/o Sh. Yudhishthar Solanki, Aged About 28 Years, By Caste Mali, R/o 84 Khasra No. 122, Laxman Nagar, Ramjan Ji Ka Hattha, Nandari Distt. Jodhpur.
----Petitioners Versus
1. Shri Naveen Jain, Secretary, Family Welfare & Mission Director, National Rural Healht Mission, Helath Bhawan, Jaipur.
2. Shri Ramniwas Jat, Addl. Director (Admn.), Medical & Health Services, Health Bhawan, Rajasthan, Jaipur
3. State of Rajasthan Through Addl. Director (Admn.), Medical & Health Services, Health Bhawan, Rajasthan, Jaipur
----Respondents Connected With S.B. Writ Contempt No. 437 / 2017
1. Tagaram S/o Shri Babra Ram Choudhary, Aged About 27 Years, R/o Vinayak Nagar, Bhinmal, District Jalore.
2. Lalit Kishore Sen S/o Shri Mohan Lal Sen, Aged About 34 Years, R/o VPO Sewari, Tehsil Bagoda, District Jalore.
----Petitioners Versus
1. Smt. Veenu Gupta, Principal Secretary, Medical and Health Department, Secretariat, Jaipur
2. Shri Naveen Jain, Director, Medical Health and Family Welfare Services, Govt. of Rajasthan, Jaipur.
3. Shri Ramniwas Jat, Additonal Director, Medical Health and Family Welfare Services, Govt. of Rajasthan, Jaipur.
(2 of 24) [WCP-391/2017]
4. State of Rajasthan Through Secretary, Medical and Health Department, Govt. of Rajasthan, Jaipur
----Respondents S.B. Writ Contempt No. 444 / 2017
1. Shambhu Dayal Yadav S/o Shri Jhunta Ram Yadav, R/o Dhani Hanuman Sagar, Hanutpura, Via Amrasar, Shahpura, District Jaipur.
2. Navneet Kumar S/o Shri Ami Lal, R/o Village-Post Dungrana, Tehsil Bhadra, District Hanumangarh.
3. Shiv Kumar Sharma S/o Shri Madan Lal Sharma, R/o Rudawal Road, Vyas Colony, Ucchain, District Bharatpur.
4. Laxmi Narayan S/o Shri Mahendra Singh, R/o Village Badesara, Post Moroli, Tehsil Deeg, District Bharatpur.
5. Piyush Kumar Vyas S/o Shri Chauthmal Vyas, R/o Vyas Sadan, New Bus Stand, Shahpura, District Jaipur.
6. Kanwar Singh S/o Shri Amer Singh, R/o Village-Post Bhainslana, Tehsil Kotputli, District Jaipur.
7. Karan Singh S/o Shri Amar Singh, R/o 60 Feet Road, Azad Nagar Sahu Colony, Near M.V. Public School, Alwar.
8. Satyendera Kumar S/o Shri Narendra Kumar, R/o Village-Post Nagar, District Bharatpur.
9. Brajesh Kumar Nagar S/o Shri Bhanwarlal Nagar, R/o Village- Post Bamori Kalan, Tehsil Mangrol, District Baran.
10. Rajaram Saini S/o Shri Man Singh Saini, Aged About 40 Years, R/o Nagariya, Post Mewara, Tehsil Bhushawar, District Bharatpur.
11. Vishambhar Dayal Sharma S/o Shri Shiv Dayal Sharma, Aged About 34 Years, R/o Village-Post Gandal, Tehsil Bamanwas, District Sawaimadhopur.
12. Sanjeev Tiwari S/o Shri Antulal Tiwari, Aged About 41 Years, R/o Village Kheda (Jamalpur), Tehsil Hindauncity, District Karauli.
13. Praveen Singh Chouhan S/o Shri Udai Singh Chouhan, R/o Village-Post Khudrada, Tehsil Aashpur, District Dungarpur.
14. Chandraveer Singh S/o Shri Karan Singh Rathore, R/o Village- Post Bansiya, Tehsil Simalwada, District Dungarpur.
15. Anamika Sharma W/o Shri Om Prakash Sharma, Aged About 36 Years, R/o 3-K-12, Manu Marg, Housing Board, Alwar.
(3 of 24) [WCP-391/2017]
16. Sushil Kumar Sharma S/o Shri Dinesh Kumar Sharma, R/o Shri Ram Bhawan, Near Post Office, Ajeetgarh, District Sikar.
17. Mahesh Kumar S/o Shri Mohan Singh, R/o Village Mohabbatsari, Post Ghoriwara Khurd, Via Mukundgarh, District Jhunjhunu.
----Petitioners Versus
1. Smt. Veenu Gupta, Principal Secretary, Medical and Health Department, Secretariat, Jaipur.
2. Shri Naveen Jain, Director, Medical Health and Family Welfare Services, Government of Rajasthan, Jaipur.
3. Shri Ramniwas Jat, Additional Director, Medical Health and Family Welfare Services, Government of Rajasthan, Jaipur.
4. State of Rajasthan Through Secretary, Medical and Health Department, Government of Rajasthan, Jaipur.
----Respondents S.B. Writ Contempt No. 449 / 2017 Manish Kumar Jain S/o Shri Mahesh Chand Jain, R/o Village Post Kanjoli, Tehsil Toda Bheem, District Karoli At Present R/o Near Telephone Exchange Sidarth Nagar, Opp. Tata Indicom Tower, Hindon City, District Karouli.
----Petitioner Versus
1. Smt. Veenu Gupta, Principal Secretary, Medical and Health Department, Secretariat, Jaipur.
2. Shri Naveen Jain, Director, Medical Health and Family Welfare Services, Government of Rajasthan, Jaipur.
3. Shri Ramniwas Jat, Additional Director, Medical Health and Family Welfare Services, Government of Rajasthan, Jaipur.
4. State of Rajasthan Through Secretary, Medical and Health Department, Government of Rajasthan, Jaipur.
----Respondents S.B. Writ Contempt No. 450 / 2017
1. Prahlad Ram S/o Shri Kanvara Ram, Aged About 37 Years, R/o Village-Post Lukho Ka Tala, Sarali, Tehsil and District Barmer (4 of 24) [WCP-391/2017]
2. Hema Ram Jakhar S/o Shri Soma Ram Jakhar, Aged About 36 Years, R/o Village-Post Lukho Ka Tala, Sarali, Tehsil and District Barmer
----Petitioners Versus
1. Smt. Veenu Gupta, Principal Secretary, Medical and Health Department, Secretariat, Jaipur
2. Shri Naveen Jain, Director, Medical Health and Family Welfare Services, Government of Rajasthan, Jaipur
3. Shri Ramniwas Jat, Additional Director, Medical and Health and Family Welfare Services, Government of Rajasthan, Jaipur
4. State of Rajasthan Through Secretary, Medical and Health Department, Government of Rajasthan, Jaipur
----Respondents S.B. Writ Contempt No. 461 / 2017
1. Manoj Kumar S/o Shri Kailash Chand Sharma, Aged About 35 Years, R/o VPO Gopalgarh, Tehsil Pahari, District Bharatpur.
2. Rohit Shukla S/o Shri Ram Babu Shukla, Aged About 43 Years, R/o House No. 65/20, Hirapath, Mansarovar, Jaipur.
3. Madan Mohan Sharma S/o Shri Badri Prasad Sharma, Aged About 34 Years, R/o House No. 65/20, Hirapath, Mansarovar, Jaipur.
4. Chandan Kumar Sharma S/o Shri Om Prakash Sharma, Aged About 35 Years, R/o Near Shiv Temple, Vaid Colony, Gangapur City, District Sawaimadhopur.
5. Ganesh Kumar Sharma S/o Shri Radhey Shyam Sharma, Aged About 40 Years, R/o Narsingh Colony, Near Ramkaran Bidi Factory, Gangapur City, District Swamimadhopur.
6. Gajanand Sharma S/o Shri Girraj Prasad Sharma, Aged About 33 Years, R/o Near Middle School No. 1, Kailash Talkies, Murthi Mohalla, Gangapur City, District Sawaimadhopur.
7. Chandra Mohan Sharma S/o Shri Kedar Lal Sharma, Aged About 39 Years, R/o Village-Post, Tehsil Nadoti, District Karauli.
8. Yogeshwar Krishan Gauttam S/o Shri Ramswaroop Sharma, Aged About 40 Years, R/o Dhanvantari Nagar, Shaheen School Road, Gangapur City, District Swamimadhopur.
9. Son Dutt Sharma S/o Shri Hukam Chand Sharma, Aged About (5 of 24) [WCP-391/2017] 40 Years, R/o Hanuman Mandir, Opp. Police Kotwali, Nehru Bazar, Gangapur City, District Sawaimadhopur.
10. Mukesh Kumar Sharma S/o Shri Shyam Sunder Sharma, Aged About 39 Years, R/o Village Post Chooli, Tehsil Gangapur City, District Sawaimadhopur.
11. Manoj Kumar Sharma S/o Shri Gopal Lal Sharma, Aged About 39 Years, R/o Village Post Chooli, Tehsil Gangapur City, District Sawaimadhopur.
12. Ramesh Chandra Sharma S/o Shri Narayan Lal Sharma, Aged About 40 Years, R/o Ward No. 12, Near Jama Masjid, Vedji Ki Haweli, Gangapur City, District Sawaimadhopur.
13. Mukesh Sharma S/o Shri Banwari Lal Sharma, Aged About 40 Years, R/o VPO Chhaja-Ka-Nagal, Tehsil Neem Ka Thana, District Sikar.
14. Dinesh Singh Gurjar S/o Shri Tulsi Ram Gurjar, R/o Village Post Paota Mahwa, District Dausa.
15. Ramesh Chand Garg S/o Shri Kailash Chand Garg, Aged About 42 Years, R/o Nursing Colony, Behind M.M. Court, Gangapur City, District Sawaimadhopur.
16. Avanish Kumar S/o Shri Shivji Prasad Gupta, Aged About 36 Years, R/o Above Trilok Furniture, Court Road, Gangapur City, District Sawaimadhopur.
----Petitioners Versus
1. Smt. Veenu Gupta, Principal Secretary, Medical and Healh Department, Secretariat, Jaipur.
2. Shri Naveen Jain, Director, Medical Health and Family Welfare Services, Govt. of Rajasthan, Jaipur.
3. Shri Ramniwas Jat, Additional Director, Medical Health and Family Welfare Services, Govt. of Rajasthan, Jaipur.
4. State of Rajasthan Through Secretary, Medical and Health Department Govt. of Rajasthan, Jaipur.
----Respondents S.B. Writ Contempt No. 470 / 2017
1. Ramesh Chandra Sharma S/o Shri Ram Kishore Sharma, Aged About 40 Years, R/o Village-Post Suratpura, Tehsil Lalsot, District Dausa.
(6 of 24) [WCP-391/2017]
2. Shvetal Kumar S/o Shri Radhey Shyam Trivedi, Aged About 28 Years, R/o Choundiwas, Tehsil Lalsot, District Dausa.
3. Pramod Kumar Sharma S/o Shri Ramesh Chand Sharma, Aged About 36 Years, R/o Village-Post Jatwara, Tehsil Bassi, District Jaipur.
4. Radha Raman Sharma S/o Shri Radheyshyam Sharma, Aged About 38 Years, R/o C/o Chidda Lal Choudhary, House No. C-429, Near Asian Public School, Mahesh Nagar, Jaipur.
5. Satya Prakash Seetha S/o Shri Ghanshyam Seetha, Aged About 32 Years, R/o 146, Raj Vihar Colony, Dashera Maidan, Sawaimadhopur.
6. Pawan Kumar Gautam S/o Shri Deendayal Gautam, Aged About 35 Years, R/o Behind New Bus Stand Nagar, Bharatpur.
7. Aashutosh Lawania S/o Shri Duli Chand Lawania, Aged About 37 Years, R/o Village-Post Gunch, Tehsil Madbai, District Bharatpur.
8. Manzoor Hasan Naqvi S/o Shri Maqbool, Aged About 36 Years, R/o Behind Sharma Ara Machine, Toda Road Malpura, Tonk.
9. Sanjay Sharma S/o Shri Bajrang Lal Sharma, Aged About 30 Years, R/o Sector-17, Pratap Nagar, Sanganer, Jaipur.
10. Pankaj Sharma S/o Shri Prahlad Sharma, Aged About 29 Years, R/o Sector-17, Pratap Nagar, Sanganer, Jaipur.
11. Rajesh Kumar Sharma S/o Shri Babu Lal Sharma, Aged About 29 Years, R/o Near G.D. Spring Bell, Shirpuri (B), Salauda Mod, Gangapur City, District Sawaimadhopur.
12. Ashok Kumar Sharma S/o Shri Ram Prakash Sharma, Aged About 28 Years, R/o Village Sarasadi Rampura, Tehsil Niwai, District Tonk.
13. Vikash Kumar Vashisth S/o Shri M.K. Vashisth, Aged About 34 Years, R/o Sch. No. 10(A), Plot No. 785-786, Vivek Vihar, Alwar.
14. Hari Ram S/o Shri Laxman Singh, Aged About 39 Years, R/o Village Tusari, Post Tasai, Tehsil Kathumar, Alwar.
15. Rajesh Vashisth S/o Shri Omprakash Sharma, R/o Village-Post Salempur Khurd, Tehsil Wair, District Bharatpur.
16. Om Prakash Sharma S/o Shri Jagdish Prasad Sharma, Aged About 34 Years, R/o Bhandari, Tehsil Sikrai, District Dausa.
17. Dharm Singh S/o Shri Ram Sahai, Aged About 41 Years, R/o (7 of 24) [WCP-391/2017] Village-Post Padla Khalsa, Tehsil Todabhim, District Karauli.
18. Fazlu Khan S/o Shri Subhan Khan, Aged About 44 Years, R/o Village Vishanpura, Tehsil Todabhim, District Karauli.
19. Rakesh Goswami S/o Shri Radhey Shyam Goswami, Aged About 33 Years, R/o Thikariya, Tehsil Sikrai, District Dausa.
20. Govind Prasad Sharma S/o Shri Manohar Lal Sharma, Aged About 40 Years, R/o Village Mannouj, Tehsil Todabhim, District Karauli.
21. Shashi Kumar Sharma S/o Shri Bhagwati Prasad Sharma, Aged About 38 Years, R/o Village-Post Dahriya, Tehsil Nadauti, District Karauli.
22. Amar Singh Saini S/o Shri Man Singh Saini, Aged About 38 Years, R/o Nagariya (Newara), Tehsil Bhushawar, District Bharatpur.
23. Santosh Kumar Sharma S/o Shri Ram Gopal Sharma, R/o Sekhpura, Tehsil Sikram, District Dausa.
24. Mahender Kumar Saini S/o Shri Pyare Lal Saini, Aged About 36 Years, R/o Village-Post Palanhera, Tehsil Mahuwa, District Dausa.
----Petitioners Versus
1. Smt. Veenu Gupta, Principal Secretary, Medical and Health Department, Secretariat, Jaipur.
2. Shri Naveen Jain, Director, Medical Health and Family Welfare Services, Government of Rajasthan, Jaipur.
3. Shri Ramniwas Jat, Additional Director, Medical Health and Family Welfare Services, Government of Rajasthan, Jaipur.
4. State of Rajasthan Through Secretary, Medical and Health Department, Government of Rajasthan, Jaipur.
----Respondents S.B. Writ Contempt No. 471 / 2017
1. Khema Ram S/o Shri Virdha Ram, Aged About 37 Years, R/o Hari Om Medicos, Nehru Nagar, Barmer.
2. Surendra Kumar S/o Shri Dalu Ram Choudhary, Aged About 33 Years, R/o Baldev Nagar, Barmer.
3. Rawta Ram S/o Shri Virma Ram, Aged About 35 Years, R/o C/o Hari Om Medical Store, Opp. Govt. Hospital, Barmer.
(8 of 24) [WCP-391/2017]
4. Pokara Ram S/o Shri Mangna Ram, Aged About 35 Years, R/o Village-Post Sutharo Ka Tala, Garal, District- Barmer.
5. Hari Om Beniwal S/o Shri Bhura Ram, Aged About 40 Years, R/o Village-Post Jogasar Kua, Tehsil and District Barmer.
6. Satpal S/o Shri Sher Singh, Aged About 38 Years, R/o Village- Post Nuhana, Tehsil Rajgarh, District- Churu.
7. Chhitarmal Yadav S/o Shri Jainarayan Yadav, R/o Saplawali Dhani, Ghashipura, Tehsil Sahapura, District- Jaipur.
----Petitioners Versus
1. Smt. Veenu Gupta, Principal Secretary, Medical and Health Department, Secretariat, Jaipur.
2. Shri Naveen Jain, Director, Medical Health and Family Welfare Services, Government of Rajasthan, Jaipur.
3. Shri Ramniwas Jat, Additional Director, Medical and Health and Family Welfare Services, Government of Rajasthan, Jaipur.
4. State of Rajasthan Through Secretary, Medical and Health Department, Government of Rajasthan, Jaipur.
----Respondents S.B. Writ Contempt No. 474 / 2017
1. Pritam Singh S/o Shri Badri Prasad Choudhary, Aged About 43 Years, R/o VPO Rampur (Lakhanwala), Tehsil Bansur, District Alwar.
2. Virendra Singh Yadav S/o Shri Banwarai Lal, Aged About 38 Years, R/o VPO Choudhary Ki Dhani (Near Subhash Chowk), Tehsil & Post Bansur, District Alwar.
3. Vijaypal Yadav S/o Shri Umaro Lal, Aged About 35 Years, R/o Village Dhani Teekwali (Balawas), Post Ratanpura, Tehsil Bansur, District Alwar.
4. Subhash Chand Yadav S/o Shri Ramsharan Yadav, Aged About 41 Years, R/o Village Blaba Ka Bas, Post Rampur, Tehsil Bansur, District Alwar.
5. Rajesh Kumar Yadav S/o Shri Sardar Singh, Aged About 39 Years, R/o Village Bbaharam Ka Bass, Rampur, Tehsil Bansur, District Alwar.
6. Bhabhut Singh Rathore S/o Shri Kalyan Singh, Aged About 31 Years, R/o Village Mandawara Post Padasali, Via Kelwa, District (9 of 24) [WCP-391/2017] Rajsamand.
7. Kanhaiya Lal S/o Shri Hapu Ram, Aged About 42 Years, R/o Village Post Patel Nagar, Via Borunda District Jodhpur.
8. Shakil S/o Shri Mukhtar Ahmed, Aged About 41 Years, R/o Gali No. 11, Dhobi Talai, Bikaner.
9. Gajanand Sharma S/o Shri Rameswar Prasad Sharma, R/o Village-Post Badi Udai, Tehsil Gangapur City, District Sawaimadhopur.
10. Manoj Kumar Sharma S/o Shri Prabhu Dayal Sharma, Aged About 35 Years, R/o Village-Post-Kathadh, Tehsil Hindaun City, District Karoli.
11. Dasrath Kumar S/o Shri Dwarika Lal, Aged About 37 Years, Chainpura, Post Bohat, Tehsil Baran, District Baran.
12. Surendra Kumar Sharma S/o Shri Babu Lal Sharma, Aged About 33 Years, R/o Village Post Kaima, Tehsil Nadoti, District Karouli.
13. Narendra Kumar Sain S/o Shri Ram Bharoshi Lal, Aged About 39 Years, R/o Narendra Kumar Sain C/o Fine Offset Printers, Pattal Dona Gali, Gangapur City, District Sawamimadhopur.
14. Nirmala Kumari D/o Shri Bahadur Singh Yadav, Aged About 33 Years, R/o Village Moondly Post Hazipur, Tehsil Bansur, District Alwar.
15. Satya Narayan Agarwal S/o Shri Ghanshyam Das Gupta, Aged About 36 Years, R/o C/o Shyam Bihari Satyanarayan, Purani Anaj Mandi, Gangapur City, District Sawamimadhopur.
16. Bal Kishan Upadhaya S/o Shri Shiv Charan Lal Sharma, R/o Village Post Singhara, Tehsil Bayana, District Bharatpur.
17. Khem Chand Bhirtari , S/o Shri Niranjan Lal Sharma, R/o Villge Post Nawali, Tehsil Bayana, District Bharatpur.
----Petitioners Versus
1. Smt Veenu Gupta, Principal Secretary, Medical and Health Department, Secretariat, Jaipur.
2. Shri Naveen Jain, Director, Medical Health and Family Welfare Services, Government of Rajasthan, Jaipur.
(10 of 24) [WCP-391/2017]
3. Shri Ramniwas Jat, Additional Director, Medical Health and Family Welfare Service, Government of Rajasthan, Jaipur.
4. State of Rajasthan Through Secretary, Medical and Health Department, Government of Rajasthan, Jaipur.
----Respondents S.B. Writ Contempt No. 476 / 2017 Vikram Singh Rathore S/o Shri Pahad Singh, Aged About 32 Years, R/o Village Siwada Chouhan, Tehsil- Sanchore, District- Jalore.
----Petitioner Versus
1. Smt. Veenu Gupta, Principal Secretary, Medical and Health Department, Secretariat, Jaipur.
2. Shri Naveen Jain, Director, Medical Health and Family Welfare Services, Government of Rajasthan, Jaipur.
3. Shri Ramniwas Jat, Additional Director, Medical Health and Family Welfare Services, Government of Rajasthan, Jaipur.
4. State of Rajasthan Through Secretary, Medical and Health Department, Government of Rajasthan, Jaipur.
----Respondents S.B. Writ Contempt No. 477 / 2017
1. Vivek Choudhary S/o Shri Dharampal Singh Choudhary, Aged About 35 Years, R/o Plot No. LIC-278, Jamnapuri Colony, Murlipura Scheme, Jaipur.
2. Manoj Kumar Choudhary S/o Shri Nand Kishor Choudahry, Aged About 30 Years, R/o Village-Post Pachala, Tehsil Uniyara, Tonk.
3. Naresh Kumar S/o Shri Nathu Ram, R/o Village-Post Dungrana, Tehsil Bhadra, District Hanumangarh.
4. Kailash Chandra S/o Shri Shree Harlal Singh, Aged About 35 Years, R/o Village-Post Khirod, Tehsil Nawalgarh, District Jhunjhunu.
----Petitioners Versus
1. Smt. Veenu Gupta, Principal Secretary, Medical and Health Department, Secretariat, Jaipur.
(11 of 24) [WCP-391/2017]
2. Shri Naveen Jain, Director, Medical Health and Family Welfare Services, Government of Rajasthan, Jaipur.
3. Shri Ramniwas Jat, Additional Director, Medical Health and Family Welfare Services, Government of Rajasthan, Jaipur.
4. State of Rajasthan Through Secretary, Medical and Health Department, Government of Rajasthan, Jaipur.
----Respondents S.B. Writ Contempt No. 491 / 2017
1. Ajay Pal Singh S/o Shri Ishwar Singh Chouhan, R/o Village- Post Mandav, Tehsil Sagwara, District Dungarpur.
2. Jayanti Lal Bhatt S/o Shri Shreekishan Bhatt, Aged About 42 Years, R/o Jayanti Lal Bhatt, Post Akoli, Via Bagra, District Jalore.
3. Lalit Kumar Sharma S/o Shri Bhagwan Sahay Sharma, Aged About 39 Years, R/o Backside Munshif Magistrate Court, Gudha Katla Road, Bandikui, Tehsil Baswa, District Dausa.
4. Saurav Ahamed S/o Shri Sultan Ahamed, Aged About 41 Years, R/o Mirza Mohalla, V/P Malarna Dunger, Tehsil Malarna Dunger, District Sawaimadhopur.
5. Vinod Kumar Sharma S/o Shri Prem Chand Sharma, Aged About 39 Years, R/o Village Mahu Khurd, Post Mahu Kallan, Tehsil Gangapur City, District Sawaimadhopur.
6. Pawan Kumar Parashar S/o Shri Prem Chand Sharma, Aged About 35 Years, R/o Village Mahu Khurd, Post Mahu Kallan, Tehsil Gangapur City, District Sawaimadhopur.
7. Dinesh Pal S/o Shri Ram Singh, Aged About 34 Years, R/o Village- Post Harsauli, Tehsil Kotkasim, Alwar.
8. Shatrughan Sharma S/o Shri Girdharilal, R/o Village- Post Baman Baroda, Tehsil G.C.C., District Sawaimadhopur.
9. Syed Parvez Naqvi S/o Abdul Gaffar Naqvi, R/o C/o Syed Shabir Ali, Plot No. 970, Khandar Ka Rasta, Char Darwaja, Jaipur.
10. Jaimal Ram S/o Shri Maniram, Aged About 35 Years, R/o Village Sardarpura (Khalsa), Post Kanwani, Tehsil Rawatsar, District Hanumangarh.
11. Sunil Kumar Yadav S/o Shri Balbir Singh Yadav, R/o House No. 6-D-66, JNV Colony, Bikaner.
12. Shanker Lal S/o Shri Maniram, Aged About 39 Years, R/o C/o Shiv Bhagwan Suthar Patwari, Subhash Nagar, Ward No. 19, Near (12 of 24) [WCP-391/2017] Sri Goushala, Rawatsar, District Hanumangarh.
13. Vinod Kumar Nehra S/o Shri Sultan Ram Mehra, Aged About 34 Years, R/o Village- Post Gorkhana, Tehsil Nohar, District Hanumangarh.
14. Kirit Kumar Joshi S/o Shri Brijvallabh Joshi, R/o Bankoda, Tehsil Ashpur, District Dungarpur.
15. Ghanshyam Singh Shaktawat S/o Shri Surya Singh Shaktawat, R/o Village- Post Indora, Tehsil Aashpur, District Dungarpur.
16. Om Prakash Sharma S/o Shri Radheyshyam, Aged About 38 Years, R/o C/o Ganga Prasad Choudhary, Plot No. 8, Backside of NBC Factory, Park View Colony, Khatipura Road, Jaipur.
----Petitioners Versus
1. Smt. Veenu Gupta, Principal Secretary, Medical and Health Department, Secretariat, Jaipur.
2. Shri Naveen Jain, Director, Medical Health and Family Welfare Services, Government of Rajasthan, Jaipur.
3. Shri Ramniwas Jat, Additional Director, Medical Health and Family Welfare Services, Government of Rajasthan, Jaipur.
4. State of Rajasthan Through Secretary, Medical and Health Department, Government of Rajasthan, Jaipur.
----Respondents S.B. Writ Contempt No. 502 / 2017
1. Kishan Singh Shesma S/o Shri Pokhar Mal, Aged About 43 Years, R/o Village Pujari Ka Bass, Via Jajod (Khari), Tehsil Khandela, District Sikar.
2. Subhash Chand Bajiya S/o Shri Banwari Lal Bajiya, Aged About 34 Years, R/o Village- Post Thikariya (Bajio Ki Dhani), Via Bowari, Tehsil Khandela, District Sikar.
3. Mohammed Talib S/o Shri Ashfaq Ahmed, R/o Village- Post Udai Kalan, Tehsil Gangapur City, District Sawaimadhopur.
4. Sarfaraz Ahmed Khan S/o Shri Shareef Khan, Aged About 33 Years, R/o Village- Post Bahted, Tehsil Malarana Dungar, District Sawaimadhopur.
5. Satveer Punia S/o Shri Kurdaram, R/o C-151, Sainik Basti, Churu.
(13 of 24) [WCP-391/2017]
6. Sazeed Khan S/o Abdul Hafeez, R/o Sarola Road, Opp. Bajaj Showroom, Khanpur, District Jhalawar.
7. Deepak Rathore S/o Shri Mahaveer Prasad Rathore, R/o Village Palaytha, Tehsil Anta, District Baran.
8. Ghanshyam Sharma S/o Shri Rambabu Sharma, R/o House No. 7 Street No. 9, Saraswati Colony, Baran Road, Kota.
9. Chetan Kumar Gupta S/o Shri Babulal Gupta, R/o 2-Q-10, Talwandi, Kota.
10. Sunil Kumar Sharma S/o Shri Satyanarayan Sharma, Aged About 41 Years, R/o Sanik Nagar, College Road, Gangapur City, District Sawaimadhopur.
11. Sunil Kumar Garg S/o Shri Ramcharan Lal, Aged About 44 Years, R/o Rajasthan Traders, Purani Anaj Mandi, Gangapur City, District Sawaimadhopur.
12. Abdul Musavvir Khan S/o Shri Abdul Quasim Khan, R/o Khan Cottage, Nazar Bach Colony, Tonk.
13. Farid Ahmad S/o Shri Jaffar Mohammed, R/o Atru Road, Near Gayatri Mandir, Khanpur, District Jhalawar.
----Petitioners Versus
1. Smt. Veenu Gupta, Principal Secretary, Medical and Health Department, Secretariat, Jaipur.
2. Shri Naveen Jain, Director, Medical Health and Family Welfare Services, Government of Rajasthan, Jaipur.
3. Shri Ramniwas Jat, Additional Director, Medical Health and Family Welfare Services, Government of Rajasthan, Jaipur.
4. State of Rajasthan Through Secretary, Medical and Health Department, Government of Rajasthan, Jaipur.
----Respondents S.B. Writ Contempt No. 503 / 2017
1. Pukhraj S/o Shri Tara Ram, Aged About 39 Years, R/o Village Nai Bali, Post Juni Bali, Tehsil Bagoda, District Jalore.
2. Laxman Singh Rathore S/o Shri Jorawar Singh Rathore, Aged About 34 Years, R/o Village Bichawadi, Post Chainpura, Tehsil Bagoda, District Jalore.
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3. Bhagirath S/o Shri Ramlal, Aged About 36 Years, R/o Village Bhadu Aur Goyalo Ki Dhani, Post Gudahema, Tehsil Chitalwana, District Jalore.
4. Satya Prakash Choudhary S/o Shri Baida Ram, Aged About 32 Years, R/o Village-Post Khetasar, Tehsil Osiyan, District Jodhpur.
5. Narpat Singh S/o Shri Chimna Ram, Aged About 38 Years, R/o Gandhi Nagar, Barmer.
6. Dharmendra Choudhary S/o Shri Ganpatlal, Aged About 31 Years, R/o Village-Post Khema Bada Road, Baytu, Tehsil Baytu, District Barmer.
7. Dawrka Ram S/o Shri Natha Ram, Aged About 35 Years, R/o Parihar Medical Store, Sindhari Choraha, Barmer.
8. Navratna Lakhera S/o Shri Ram Swaroop Lakhera, R/o Pando Ka Mohalla, VPO Phagi, District Jaipur.
9. Rameshwar Lal Nitharwal S/o Shri Harish Chandra, Aged About 34 Years, R/o Dhani Kankadwali, Post Dhaliyawas, Via Srimadhopur, District Sikar.
10. Suresh Kumar S/o Shri Shyam Lal, Aged About 31 Years, R/o Village Sajjanpura, Post Dhoodwalo Ka Bass, Tehsil Khandela, District Sikar.
11. Dinesh Kumar Savita S/o Shri Laxmi Narayan Sain, Aged About 35 Years, R/o B-140, Mahesh Nagar, 80 Feet Road, Jaipur.
12. Nishar Ahmed S/o Shri Raieash Ahmed, Aged About 34 Years, R/o Near Kararkhani Masjid Ke Pas, Village-post Bonli, District Sawaimadhopur.
13. Ummed Singh Chundawat S/o Shri Vijay Singh, Aged About 33 Years, R/o Village-Post Gogathala, Via Kuraj, Tehsil Railmagra, District Rajsamand.
14. Mithlesh Kumar S/o Shri Radheyshyam Sharma, Aged About 41 Years, R/o Village-Post Lanka, Tehsil Sickari, District Dausa.
15. Rajesh Kumar Sharma S/o Shri Sita Ram Sharma, Aged About 40 Years, R/o Near Mom Club Field, Adarsh Colony, Dausa.
16. Dharmendra Kumar Sharma S/o Shri Shiv Dayal Sharma, Aged About 37 Years, R/o Village/Post Lanka, Tehsil Sikra, District Dausa.
17. Giriraj Mishra S/o Shri Ram Kishore Mishra, Aged About 41 Years, R/o B-58, Mahesh Nagar, 80 Feet Road, Jaipur.
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18. Mohammed Akram S/o Shri Shahbuddin Khan, Aged About 35 Years, R/o Islampura, Tehsil Gangapur City, District Sawaimadhopur.
19. Subhash Chandar Yadav S/o Ramawatar Yadav, Aged About 42 Years, R/o Village/Post Chhaja Ka Nangal, Tehsil Neem Ka Thana, District Sikar.
20. Rajesh Kumar Sharma S/o Shri Radheyshyam Sharma, R/o Village/Post Chhaja Ka Nangal, Tehsil Neem Ka Thana, District Sikar.
21. Akbar S/o Mohammed Ishaq, R/o Ward No. 23, Tehsil Taranagar, District Churu.
22. Dilip Singh S/o Shri Gangadhar Singh, R/o Village Sidhan Kheda, Post Sighadr, Tehsil Bayana, District Bharatpur.
23. Premprakash Gupta S/o Shri Madan Mohan Gupta, Aged About 36 Years, R/o Village Maholi, Tehsil and District Karauli.
24. Rakesh Yadav S/o Shri Birda Ram Yadav, R/o Village Mundanwara Kallan, Tehsil Mundawar, District Alwar.
25. Shakti Singh Yadav S/o Shri Dataram Yadav, R/o Village Mundanwara Kallan, Tehsil Mundawar, District Alwar.
26. Kartar Singh S/o Shri Ram Prasad Jat, R/o Village-Post Ajarka, Tehsil Mundawar, District Alwar.
27. Mohanlal Thory S/o Shri Gumanaram Thory, Aged About 39 Years, R/o Village-Post Khattu, Tehsil Pachpadra, District Barmer.
----Petitioners Versus
1. Smt. Veenu Gupta, Principal Secretary, Medical and Health Department, Secretariat, Jaipur.
2. Shri Naveen Jain, Director, Medical Health and Family Welfare Services, Government of Rajasthan, Jaipur.
3. Shri Ramniwas Jat, Additional Director, Medical Health and Family Welfare Services, Government of Rajasthan, Jaipur.
4. State of Rajasthan Through Secretary, Medical and Health Department, Government of Rajasthan, Jaipur.
----Respondents (16 of 24) [WCP-391/2017] S.B. Writ Contempt No. 504 / 2017
1. Namo Singh Gurjar S/o Shri Radha Vallabh Gurjar, R/o Kanroli, District Karoli.
2. Rakesh Kumar Agarwal S/o Shri Murari Lal Gupta, Aged About 42 Years, R/o Agrawal Colony, Karoli Road, Wazipur, Tehsil Wazipur, Distrct Sawamimadhopur.
3. Ruchir Sharma S/o Shri Lal Chand Sharma, Aged About 32 Years, R/o 47/2, Prem Nagar, Foy Sagar Road, Ajmer.
4. Ajay Kumar Sharma S/o Shri Ram Charan Sharma, Aged About 32 Years, R/o Near Pani Ki Tanki, Baba Milk Bhandar, Shikshak Colony, Gupteswar Road, Dausa.
5. Radha Gopal Tiwari S/o Shri Ram Charan Tiwari, Aged About 40 Years, R/o C/o Narayan Singh Gaur, Near Gaytri Shakti Peeth, Kankroli, District Rajsamand.
6. Sushila Kumari D/o Shri Mohar Singh, R/o Village Gidaniya, Post Gidaniya, Teshil Chidava, District Jhunjnunu.
7. Silochana D/o Shri Goraram, R/o Silapuri, Via Ghardana Kala, Shinghunu, Tehsil Buhana, District Jhunjhunu.
8. Sangeeta D/o Shri Prabhu Dayal, R/o Village Shari, Tehsil Chidava, District Jhunjhunu.
9. Sabhita W/o Shri Vijender Singh, R/o Village Gadali, Post Jakhod, Tehsil Buhana, District Jhunjhunu.
10. Indra Kumari D/o Shri Gora Ram, R/o Village Silarpuri, Post Ghordhana Kala, Via Shirgana, Tehsil Buhana, District Jhujhunu.
11. Saroj Kumar W/o Shri Ramniwas, R/o Village Tajsar, Tehsil Fatehpur Shekhawati, District Sikar.
12. Buddhi Prakash Dadhich S/o Shri Vishnu Dutt Dadhich, R/o Mahaveer General Store, Main Road, Kapren, Bundi.
13. Rajesh Kumar Sharma S/o Shri Chandrabhan Sharma, Aged About 33 Years, R/o Tarasumawala, Usha Mandir Ke Pass, Bhitarbadi, Bayana, District Bharatpur.
14. Chaturbhuj Upadhaya S/o Shri Shiv Charan Lal Sharma, R/o Village Post Singhara, Tehsil Bayana, District Bharatpur.
15. Pawan Kishor Sharma S/o Shri Raj Kishor Sharma, R/o Infront of T.B. Hospital Jaswant Nagar, Bharatpur.
16. Ram Mohan Sharma S/o Shri Madan Mohan Sharma, Aged About 33 Years, R/o Near Laxman Mandir, Roopla Pasa, Bharatpur.
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17. Rakesh Kumar Agrawal S/o Shri Sitaram Agrawal, Aged About 36 Years, R/o Rajiv Colony, Near Truck Union, Gangapur City, District Sawaimadhopur.
18. Shrinarayan Singh Shekhawat S/o Shri Kishor Singh Shekhawat, R/o VPO Kariri, Tehsil Shahpura, District Jaipur.
----Petitioners Versus
1. Smt. Veenu Gupta, Principal Secretary, Medical and Health Department, Secretariat, Jaipur.
2. Shri Naveen Jain, Director, Medical Health and Family Welfare Services, Government of Rajasthan, Jaipur.
3. Shri Ramniwas Jat, Additional Director, Medical Health and Family Welfare Services, Government of Rajasthan, Jaipur.
4. State of Rajasthan Through Secretary, Medical and Health Department, Governemnt of Rajasthan, Jaipur.
----Respondents S.B. Writ Contempt No. 516 / 2017
1. Veermaram S/o Shri Genaram, Aged About 28 Years, R/o Village- Post Juni Bali, Tehsil Bagoda, District Jalore.
2. Harish Bohra S/o Shri Pukhraj Bohra, Aged About 30 Years, R/o Mehta Medical Store, Infront of Court Bhinmal, District Jalore.
3. Janendra Kumar Yadav S/o Shri Rameshwar Lal Yadav, Aged About 44 Years, R/o Village Punchhalawali Dhani, Post Neem Ka Thana, District Sikar.
4. Jitendra Kumar Sharma S/o Shri Dwarka Prasad Sharma, Aged About 37 Years, R/o Mohalla Joshiyan, Mukam Post Kawant, District Sikar.
5. Radheyshyam Saini S/o Shri Srimali Ram Saini, Aged About 37 Years, R/o Saini Mohalla, Mukam Post Kawant, Tehsil Khandela, District Sikar.
6. Suresh Kumar S/o Shri Prabhu Narayan, Aged About 38 Years, R/o Dhani Ramsar, Mukam Post Kawant, Tehsil Khandela, District Sikar.
7. Bhagwan Shay Sharma S/o Shri Radhey Shyam Sharma, Aged About 42 Years, R/o VPO Balupra, Tehsil Rajgarh, District Alwar.
8. Hari Shankar Sharma S/o Shri Radhey Shyam Sharma, Aged About 43 Years, R/o VPO Ballupura, Tehsil Rajgarh, District Alwar.
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9. Avdesh Behari Sharma S/o Shri Ganpat Lal Sharma, Aged About 42 Years, R/o Village Harnathpura, Post Panditpura, Via Bandikui, District Dausa.
10. Navneet Rathore S/o Shri Mangilal Rathore, Aged About 32 Years, R/o Opp. Devnarayan Mandir, Khanpur, District Jhalawar.
11. Satpal Singh S/o Shri Bir Singh Yadav, Aged About 38 Years, R/o New Devdpur, 47 Azad Nagar, Near Sarvodya School, Alwar.
12. Satyendra Kumar Awasthi S/o Shri Murari Lal Awasthi, Aged About 38 Years, R/o Village Kheda Laganpur, Post Jatwara, Tehsil Laxmangarh, District Alwar.
13. Dayaram Yadav S/o Shri Chiranji Yadav, Aged About 45 Years, R/o Village Pahari, Tehsil Kathumar, Alwar.
14. Rajendra Prasad Jaiman S/o Shri Ishwari Prasad Jaiman, Aged About 42 Years, R/o Jaiman Mohalla, Laxmangarh, District Alwar.
15. Inderjeet Singh S/o Shri Raja Ram, R/o Village-Post Dungarsinghpura, Tehsil Bhadra, District Hanumangarh.
16. Surender Singh S/o Shri Raja Ram, R/o Village-Post Dungarsinghpura, Tehsil Bhadra, District Hanumangarh.
17. Subhash S/o Shri Hari Singh, R/o Village-Post Rakhi, Tehsil Bhadra, District Hanumangarh.
18. Raj Kumar S/o Shri Hari Singh, R/o Village-Post Rakhi, Tehsil Bhadra, District Hanumangarh.
19. Rajendra Singh Beniwal S/o Shri Banwari Lal, R/o Village-Post Kalwas, Tehsil Bhadra, District Churu.
20. Krishan Kumar S/o Shri Shyodna Ram, R/o Village Kanadwas, Tehsil Sardarsher, District Churu.
21. Naresh Nagar S/o Shri Ramesh Nagar, R/o Village-Post Kawarura (Mand), Tehsil Khanpur, District Jhalawar.
22. Rajesh Kumar Nagar S/o Shri Lakshmi Kumar Nagar, R/o Village Bherupura, Post Kawarura (Mand), Tehsil Khanpur, District Jhalawar.
23. Jitendra Rathore S/o Shri Surajmal Rathore, R/o Baran Road, Khanpur, District Jhalawar.
24. Mahesh Pareek S/o Shri Kajorilal Pareek, R/o Village-Post Sarola Kalan, Tehsil Khanpur, District Jhalawar.
(19 of 24) [WCP-391/2017]
25. Mahendra Kumar Gaur S/o Shri Kailash Chand Gaur, Aged About 36 Years, R/o Village-Post Kohrana, Tehsil Behror, District Alwar.
26. Sudhir Kumar Sharma S/o Shri Omprakash Sharma, Aged About 35 Years, R/o Village-Post Near Police Station Tijara, District Alwar.
27. Dheeraj Kumar Dadich S/o Shri Vishnu Dutt Dadich, R/o House No. D-257, Thermal Colony, Sakatpura, Tehsil Ladpura, District Kota.
28. Ashok Kumar S/o Shri Laxman Singh Sharma, R/o Village-Post Baroli Chhar, Tehsil Nadbai, District Bharatpur.
29. Dharmendra Kumar Sharma S/o Shri Shiv Kumar Sharma, R/o Bank Wali Gali, Near Fort, Malakhera, District Alwar.
30. Jitendra Kumar Mishra S/o Shri Prabhudayal Mishra, R/o Gandhi Chowk, Malakhera, District Alwar.
31. Mohammed Tahir S/o Shri Mohammed Aslam, R/o Rabbani Colony, Mochiwara Road, Ward No.3, Sikar.
32. Dataram S/o Shri Hajari Lal, R/o VPO Sodawas, Tehsil Mundawar, District Alwar.
33. Krishna Kant Sharma S/o Shri Jagdish Chandra Sharma, R/o Village-Post Barolichhar, Tehsil Nadbai, District Bharatpur.
34. Vijendra Kumar Saini S/o Shri Dhanpal Saini, Aged About 40 Years, R/o Village Makkhan Ka Nagla, Post Sonkhari, Tehsil Khathumar, District Alwar.
35. Rakesh Kumar Yadav S/o Shri Jagmal Singh, R/o Mundanwara Khurd, Post Karnikot, Tehsil Mundawar, District Alwar.
36. Rajendra Prasad Yadav S/o Shri Ramji Lal Yadav, R/o Mundanwara Khurd, Post Karnikot, Tehsil Mundawar, District Alwar.
37. Ashok Kumar S/o Shri Thawar Singh, R/o Village Bhojpuri, Tehsil Mundawar, District Alwar.
38. Jaswant Singh S/o Shri Shreeram Choudhary, Aged About 34 Years, R/o Village-Post Pataliya, Tehsil Kotkasim, District Alwar.
39. Jaipal Singh Choudhary S/o Shri Bhagwan Singh, Aged About 36 Years, R/o 4-KA-101-102, Shivaji Park, Alwar.
40. Surendar Kumar Sharma S/o Shri Ramchandar, R/o VPO Jatiyana, Via Harsali, Tehsil Kotkashim, District Alwar.
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41. Yogesh Kumar Yadav S/o Mahaveer Prasad, R/o Village Sarnawas, Post Ikrotiya, Tehsil- Kot Kasim, District- Alwar.
42. Pappu Singh Yadav S/o Shri Ram Kumar, R/o Village- Post Ikrotiya, Tehsil Kot Kasim, District- Alwar.
43. Rajesh Kumar Yadav S/o Shri Budhram Yadav, R/o Village Kakrali, Tehsil- Tijara, District- Alwar.
44. Hansraj S/o Shri Ramswaroop, R/o Village Gothada, Tehsil- Tijara, District- Alwar.
45. Naeem Mohammed Ansari S/o Shri Salim Mohammed Ansari, Aged About 33 Years, R/o Village-post Dahi Khera, Tehsil- Khanpur District- Jhalawar.
46. Mohammed Afaq S/o Shri Abdul Gaffar, Aged About 41 Years, R/o Behind Girls Senior Secondary, Khanpur, District- Jhalawar.
47. Sunil Kumar Saxena S/o Shri Kanta Prasad Saxena, R/o Near Bus Stand, Chanel Kheri Road, Fakiro Ka Mohalla, Khanpur, District- Jhalawar.
48. Mohammed Javed Ali S/o Shri Mustakeem Ansari, R/o Todi Mohalla, Khanpur, District Jhalawar.
49. Vinod Kumar Gurjar S/o Shri Dev Karan Gurjar, R/o Behind Teliyo Ka Mandir, Khanpur, District- Jhalawar.
50. Abdul Salim Ansari S/o Shri Abdul Sattar Ansari, R/o Village- Post Arandkhera, Tehsil- Ladpura District- Kota.
51. Piyush Kumar Jain S/o Shri Nand Kishore Jain, R/o Near Sahakari Bank, Khanpur, District- Jhalawar.
52. Shiv Charan Gurjar S/o Shri Harji Ram Gurjar, Aged About 35 Years, R/o Hanuman Bas, Post Jatwara, District- Alwar.
53. Bhajan Lal S/o Shri Gordhan Ram, Aged About 35 Years, R/o Village Lamba, Via Bhavi, Tehsil- Bilara, District- Jodhpur.
----Petitioners Versus
1. Smt. Veenu Gupta, Principal Secretary, Medical and Health Department, Secretariat, Jaipur
2. Shri Naveen Jain, Director, Medical Health and Family Welfare Services, Government of Rajasthan, Jaipur.
3. Shri Ramniwas Jat, Additional Director, Medical Health and (21 of 24) [WCP-391/2017] Family Welfare Services, Government of Rajasthan, Jaipur.
4. State of Rajasthan Through Secretary, Medical and Health Department, Government of Rajasthan, Jaipur.
----Respondents _____________________________________________________ For Petitioner(s) : Mr. M.R.Singhvi, Sr. Advocate assisted by Mr. Mahaveer Bishnoi.
Mr. Hanuman Singh Choudhary.
For Respondent(s) : Mr. Sunil Joshi for Mr.Rajesh Panwar, AAG. _____________________________________________________ HON'BLE MS. JUSTICE NIRMALJIT KAUR Order 04/09/2017 All the above contempt petitions shall stand decided by this common order as the contempt petitions have been filed for alleged violation of the same order.
The following directions were issued vide order dated 07.12.2016:
"1] The posts which were advertised under the advertisement dated 04.05.2007 shall be filled up strictly on the basis of district-wise merit lists, which were prepared for the candidates who had applied under the said advertisement in each district; meaning thereby that no candidate who has applied subsequently under the advertisement of
08.08.2007 (which was later on withdrawn) or under advertisement pursuant to notification dated 15.04.2008 would be included in the said list and appointment shall be made accordingly for 2500 posts of GNM distributed all over State of Rajasthan;
2] As the advertisement dated 08.08.2007 was (22 of 24) [WCP-391/2017] withdrawn and immediately thereafter notification dated 15.04.2008 was issued, which required to fill up only 3704 posts in Rajasthan instead of 6172 posts advertised earlier, without there being any bifurcation made, I direct that the State Government shall now take into consideration all the posts of GNM which were available up to 15.04.2008 under the NRHM scheme for the State of Rajasthan, distributing them all over 34 districts and fill them from candidates who had applied under the advertisement dated 08.08.2007 or under the advertisement issued by each district pursuant to notification dated 15.04.2008 as pointed out by the counsel for the respondents by giving example of Barmer district.
3] The State Government shall conduct an exercise finding out total number of posts available up to 15.04.2008 and bifurcating them district-wise and fill them accordingly by preparing district-wise merit lists from among candidates who had applied either under the advertisement dated 08.08.2007 or under the advertisements issued in pursuance of notification dated 15.04.2008 by various districts.
4] Such exercise of preparing merit lists district-wise shall be done within a period of one month. If any candidate has any objection, he would submit his grievance to the concerned District CMHO. After examining such objections and deciding the same, for which 15 days are allowed to CMHOs, final merit list for appointment to GNMs in the district shall be published within one month thereafter and appointments will accordingly be given to the candidates. Those who have already been appointed and are working and their names find place again in (23 of 24) [WCP-391/2017] the district-wise merit list, shall not be disturbed while those who had been ousted on account of revised merit list, shall be given appointment and notional benefit, if so available as per the scheme.
5] It has been pointed out and informed to this Court that a subsequent advertisement dated 28.01.2016 was issued wherein 3167 posts of GNM were advertised. However, it has been informed that this Court has already restrained respondents from filling up those posts till the exercise is conducted in terms of order passed by the Full Bench, in separate proceedings in S.B. Civil Writ Petition No.392/2016; therefore, I need not delve further on it".
Compliance report has been filed. As per the compliance report, a committee was constituted vide order 01.05.2017 under the Chairmanship of Additional Mission Director (NHM) which has issued the provisional merit list district wise/ category wise and also issued the cut off marks of the relevant district and it has been uploaded same day on the website of the department. It is also stated that the department also provided 15 days (04.05.2017 to 20.05.2017) to the candidates regarding any objections pertain to the aforesaid provisional list and cut off marks. Subsequently, after considering the objections raised by the candidates till 20.05.2017 and the details of the disposal of the objections with redressal is also uploaded on the website of the department. The Additional Mission Director (NHM) vide orders dated 19.07.2017, 20.07.2017, 21.07.2017, 27.07.2017, 01.08.2017 and 04.08.2017 issued the final merits lists of all the (24 of 24) [WCP-391/2017] districts.
In view of above, this court finds that the order dated 07.12.2016 has been fully complied with. Hence, no contempt is made out. Accordingly, the contempt petitions are dismissed. The rule issued is discharged.
At this stage, it is vehemently contended by learned counsel for the petitioners that there were as many as 6172 posts but the respondents have filled only 3704 posts and they have not determined the same as per the directions issued by this court.
Perusal of direction reveals that discretion was left to the State Government to conduct an exercise to finding out total number of posts available up to 15.04.2008. The respondents have determined the posts to be 3704 and filled up 3704 posts so determined.
This court cannot go beyond the directions of the court issued on 07.12.2016. However, in case, the petitioners are aggrieved with the method of determination of the posts or that the number of the posts have been wrongly determined, they are at liberty to challenge the same in accordance with law.
(NIRMALJIT KAUR), J.
Anil Singh/4-19.