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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(4)(a) in The M.P. State Legal Services Authority Rules, 1996

(a)a dedicated social worker who is engaged in the upliftment of the weaker sections of the people including Scheduled Castes, Scheduled Tribes, Women, Children and rural labour;