Kerala High Court
Sunil Kumar O.G vs Vijayamma on 9 January, 2025
OP(C) No.1002/2024 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BASANT BALAJI
Thursday, the 9th day of January 2025 / 19th pousha, 1946
OP(C) NO. 1002 OF 2024
OS 132/2022 OF ADDITIONAL SUB COURT, KOTTAYAM
PETITIONER/ PLAINTIFF:
SUNIL KUMAR O.G, AGED 48 YEARS, S/O GOVINDAN, OMANNIL PUTHUPARAMBIL
HOUSE, P.C.KVALA P.O., PAYIPPAD MURI, PAYIPPAD VILLAGE,
CHANGANACHERRY TALUK, KOTTAYAM DISTRICT, PIN - 686537
RESPONDENT(S)/ DEFENDANT:
VIJAYAMMA, AGED 76 YEARS, W/O SADASIVAN PILLAI, CHANDRABHAVANIL
HOUSE, P.C.KAVALA P.O, PAYIPPAD MURI, PAYIPPAD VILAGE,
CHANGANACHERRY TALUK, KOTTAYAM DISTRICT, PIN - 686537
OP (Civil) praying inter alia that in the circumstances stated in
the affidavit filed along with the OP(C) the High Court be pleased to stay
the operation of Exhibit P6 order till disposal of this Original Petition.
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of OP(C) and this court's order dated
10-12-2024, and upon hearing the arguments of Sri. KALAM PASHA B.,
Advocate for the petitioner and of M/S.JOSEPH GEORGE, REJIMON P.A., NIKITA
NAIR C.S., SAJEEV JOHN T. & VIVEK JOS PUTHUKULANGARA, Advocates for the
respondent, the court passed the following:
O R D E R
Interim order is extended by two months.
Post on 5.2.2025.
Sd/- BASANT BALAJI, JUDGE 09-01-2025 /True Copy/ Assistant Registrar