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Madhya Pradesh High Court

Meinhardt Singapore Pte. Ltd. ... vs Bhopal Municipal Corporation ( Bmc) on 17 August, 2023

Author: Sheel Nagu

Bench: Sheel Nagu

                                     1
              IN THE HIGH COURT OF MADHYA PRADESH
                           AT JABALPUR
                               AA No. 192 of 2023
 (MEINHARDT SINGAPORE PTE. LTD. CORPORATE OFFICE AT Vs BHOPAL MUNICIPAL CORPORATION (
                                        BMC))

 Dated : 17-08-2023
        Shri Alok Dwivedi - Advocate for appellant.

        As prayed, list after one week to enable the counsel for appellant to
remove the default.


     (SHEEL NAGU)                                (AMAR NATH (KESHARWANI))
        JUDGE                                             JUDGE

DV


DINESH VERMA
2023.08.18

10:08:05 +05'30'