Madhya Pradesh High Court
Meinhardt Singapore Pte. Ltd. ... vs Bhopal Municipal Corporation ( Bmc) on 17 August, 2023
Author: Sheel Nagu
Bench: Sheel Nagu
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
AA No. 192 of 2023
(MEINHARDT SINGAPORE PTE. LTD. CORPORATE OFFICE AT Vs BHOPAL MUNICIPAL CORPORATION (
BMC))
Dated : 17-08-2023
Shri Alok Dwivedi - Advocate for appellant.
As prayed, list after one week to enable the counsel for appellant to
remove the default.
(SHEEL NAGU) (AMAR NATH (KESHARWANI))
JUDGE JUDGE
DV
DINESH VERMA
2023.08.18
10:08:05 +05'30'