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Delhi High Court - Orders

Dr. Mahesh Prakash Shinde & Ors. & Ors vs Union Of India & Ors. & Ors on 13 September, 2023

Author: Manmohan

Bench: Manmohan

                                          $~16 to 19
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           LPA 15/2023 & CM APPL. 1090/2023
                                                      DR. MAHESH PRAKASH SHINDE & ORS. & ORS...... Appellants
                                                                                         Through:                Mr. Apoorve Karol with Ms. Mithu
                                                                                                                 Jain and Mr. Lakshay Sharma,
                                                                                                                 Advocates.
                                                                                         Versus

                                                      UNION OF INDIA & ORS. & ORS.              ..... Respondents
                                                                    Through: Mr. T.P. Singh, Sr. Central Govt.
                                                                              Counsel with Mr. Sunil Kumar Gupta,
                                                                              Under Secretary, MoHFW for
                                                                              respondent no. 1/UOI.
                                                                              Mr. T. Singhdev, Mr. Abhijit
                                                                              Chakravarty, Advocates for R2/NMC
                                                                              Mr. Kirtiman Singh, Mr. Waize Ali
                                                                              Noor, Mr. Varun Rajawat, Mr.
                                                                              Madhav Bajaj, Ms. Taha Yasin,
                                                                              Advocates for respondent no. 3/NBE
                                                                              Mr. Akhil Sibal, Sr. Advocate with
                                                                              Mr. Shivanshu Bhardwaj and Mr.
                                                                              Archit Mudgal, Advocates for R-
                                                                              4/CPS

                                          +           LPA 16/2023 & CM APPL. 1095/2023
                                                      DR. RASHI SATYANARAYAN SONI & ORS.                                         ..... Appellants
                                                                                         Through:                Mr. Apoorve Karol with Ms. Mithu
                                                                                                                 Jain and Mr. Lakshay Sharma,
                                                                                                                 Advocates.
                                                                                         versus

                                                      UNION OF INDIA & ORS.                                                      ..... Respondents
                                                                                         Through:                Ms. Nidhi Raman, CGSC with Mr.
                                                                                                                 Zubin Singh, Advocate for UOI



                                                 LPA 15/2023 & other connected matters                                                      Page 1 of 3

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2023 at 18:52:18
                                                                                                                  Mr. T. Singhdev, Mr. Abhijit
                                                                                                                 Chakravarty, Advocates for R2/NMC
                                                                                                                 Mr. Kirtiman Singh, Mr. Waize Ali
                                                                                                                 Noor, Mr. Varun Rajawat, Mr.
                                                                                                                 Madhav Bajaj, Ms. Taha Yasin,
                                                                                                                 Advocates for respondent no. 3/NBE
                                                                                                                 Mr. Akhil Sibal, Sr. Advocate with
                                                                                                                 Mr. Shivanshu Bhardwaj and Mr.
                                                                                                                 Archit Mudgal, Advocates for R-
                                                                                                                 4/CPS
                                          +           LPA 87/2023
                                                      COLLEGE OF PHYSICIANS AND SURGEONS OF
                                                      MUMBAI                              ..... Appellant
                                                                                         Through:                Mr. Akhil Sibal, Sr. Advocate with
                                                                                                                 Mr. Shivanshu Bhardwaj and Mr.
                                                                                                                 Archit Mudgal, Advocates
                                                                                         versus

                                                      UNION OF INDIA AND ORS                   ..... Respondents
                                                                    Through: Mr. T.P. Singh, Sr. Central Govt.
                                                                             Counsel with Mr. Sunil Kumar Gupta,
                                                                             Under Secretary, MoHFW for
                                                                             respondent no. 1/UOI.
                                                                             Mr. T. Singhdev, Mr. Abhijit
                                                                             Chakravarty, Advocates for R2/NMC
                                                                             Mr. Kirtiman Singh, Mr. Waize Ali
                                                                             Noor, Mr. Varun Rajawat, Mr.
                                                                             Madhav Bajaj, Ms. Taha Yasin,
                                                                             Advocates for respondent no. 3/NBE

                                          +           LPA 149/2023 & CM APPLs. 9913/2023, 9914/2023, 9917/2023,
                                                      42078/2023, 44268/2023 & 44269/2023
                                                      DR SACHIN GAGAJIBHAI SHETA                                                   ..... Appellant
                                                                                         Through:                Mr. Apoorve Karol with Ms. Mithu
                                                                                                                 Jain and Mr. Lakshay Sharma,
                                                                                                                 Advocates.




                                                 LPA 15/2023 & other connected matters                                                       Page 2 of 3

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2023 at 18:52:18
                                                                                          versus

                                                      UNION OF INDIA AND ORS                   ..... Respondents
                                                                    Through: Ms. Nidhi Raman, CGSC with Mr.
                                                                             Zubin Singh, Advocate for UOI
                                                                             Mr. T. Singhdev, Mr. Abhijit
                                                                             Chakravarty, Advocates for R2/NMC
                                                                             Mr. Kirtiman Singh, Mr. Waize Ali
                                                                             Noor, Mr. Varun Rajawat, Mr.
                                                                             Madhav Bajaj, Ms. Taha Yasin,
                                                                             Advocates for respondent no. 3/NBE

                                                      CORAM:
                                                      HON'BLE MR. JUSTICE MANMOHAN
                                                      HON'BLE MS. JUSTICE MINI PUSHKARNA
                                                                                         ORDER

% 13.09.2023

1. Arguments heard in part.

2. List on 15th September, 2023.

MANMOHAN, J MINI PUSHKARNA, J SEPTEMBER 13, 2023 AK LPA 15/2023 & other connected matters Page 3 of 3 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:52:18