Delhi High Court - Orders
Dr. Mahesh Prakash Shinde & Ors. & Ors vs Union Of India & Ors. & Ors on 13 September, 2023
Author: Manmohan
Bench: Manmohan
$~16 to 19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 15/2023 & CM APPL. 1090/2023
DR. MAHESH PRAKASH SHINDE & ORS. & ORS...... Appellants
Through: Mr. Apoorve Karol with Ms. Mithu
Jain and Mr. Lakshay Sharma,
Advocates.
Versus
UNION OF INDIA & ORS. & ORS. ..... Respondents
Through: Mr. T.P. Singh, Sr. Central Govt.
Counsel with Mr. Sunil Kumar Gupta,
Under Secretary, MoHFW for
respondent no. 1/UOI.
Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Advocates for R2/NMC
Mr. Kirtiman Singh, Mr. Waize Ali
Noor, Mr. Varun Rajawat, Mr.
Madhav Bajaj, Ms. Taha Yasin,
Advocates for respondent no. 3/NBE
Mr. Akhil Sibal, Sr. Advocate with
Mr. Shivanshu Bhardwaj and Mr.
Archit Mudgal, Advocates for R-
4/CPS
+ LPA 16/2023 & CM APPL. 1095/2023
DR. RASHI SATYANARAYAN SONI & ORS. ..... Appellants
Through: Mr. Apoorve Karol with Ms. Mithu
Jain and Mr. Lakshay Sharma,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Nidhi Raman, CGSC with Mr.
Zubin Singh, Advocate for UOI
LPA 15/2023 & other connected matters Page 1 of 3
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2023 at 18:52:18
Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Advocates for R2/NMC
Mr. Kirtiman Singh, Mr. Waize Ali
Noor, Mr. Varun Rajawat, Mr.
Madhav Bajaj, Ms. Taha Yasin,
Advocates for respondent no. 3/NBE
Mr. Akhil Sibal, Sr. Advocate with
Mr. Shivanshu Bhardwaj and Mr.
Archit Mudgal, Advocates for R-
4/CPS
+ LPA 87/2023
COLLEGE OF PHYSICIANS AND SURGEONS OF
MUMBAI ..... Appellant
Through: Mr. Akhil Sibal, Sr. Advocate with
Mr. Shivanshu Bhardwaj and Mr.
Archit Mudgal, Advocates
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. T.P. Singh, Sr. Central Govt.
Counsel with Mr. Sunil Kumar Gupta,
Under Secretary, MoHFW for
respondent no. 1/UOI.
Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Advocates for R2/NMC
Mr. Kirtiman Singh, Mr. Waize Ali
Noor, Mr. Varun Rajawat, Mr.
Madhav Bajaj, Ms. Taha Yasin,
Advocates for respondent no. 3/NBE
+ LPA 149/2023 & CM APPLs. 9913/2023, 9914/2023, 9917/2023,
42078/2023, 44268/2023 & 44269/2023
DR SACHIN GAGAJIBHAI SHETA ..... Appellant
Through: Mr. Apoorve Karol with Ms. Mithu
Jain and Mr. Lakshay Sharma,
Advocates.
LPA 15/2023 & other connected matters Page 2 of 3
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2023 at 18:52:18
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Ms. Nidhi Raman, CGSC with Mr.
Zubin Singh, Advocate for UOI
Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Advocates for R2/NMC
Mr. Kirtiman Singh, Mr. Waize Ali
Noor, Mr. Varun Rajawat, Mr.
Madhav Bajaj, Ms. Taha Yasin,
Advocates for respondent no. 3/NBE
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 13.09.2023
1. Arguments heard in part.
2. List on 15th September, 2023.
MANMOHAN, J MINI PUSHKARNA, J SEPTEMBER 13, 2023 AK LPA 15/2023 & other connected matters Page 3 of 3 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:52:18